High Courts20 Feb 1985
Magankunwar Vs M.P.S.R.T.C. Bhopal and Others
Madhya Pradesh High Court · (1985) 2 ACC 97 : (1986) ACJ 703
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1985
420 judgments · page 19 of 21
High Courts18 Feb 1985Allowed
Jamitsingh, Indore Vs Collector and Licensing Authority Under Drugs Rules 1945, Indore and Another
Madhya Pradesh High Court · AIR 1986 MP 148
Constitution of India, 1950 — Article 226Drugs and Cosmetics Act, 1940 — Section 38Drugs and Cosmetics Rules, 1945 — Rule 65
High Courts18 Feb 1985Allowed
Ashok Jagannath Prasad Vs Nar Singh Rao Vasantrao Pawar
Madhya Pradesh High Court · (1986) MPLJ 666
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 115
High Courts18 Feb 1985Allowed
Babulal and Another Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1986 MP 49 : (1985) JLJ 644 : (1986) 31 MPLJ 128 : (1985) 30 MPLJ 411
Madhya Pradesh Panchayat Act, 1981 — Section 117Madhya Pradesh Panchayats (Election Petitions, Corrupt Practices and Disqualification for Membership) Rules, 1962 — Rule 7, 8
High Courts18 Feb 1985Allowed
Virendra Singh Vs Collector, District Indore and Others
Madhya Pradesh High Court · AIR 1986 MP 159
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3
High Courts18 Feb 1985Allowed
Jamit Singh, Indore Vs Collector and Licensing Authority Under Drugs Rules and Another
Madhya Pradesh High Court · (1986) JLJ 546
Constitution of India, 1950 — Article 226, 227Drugs and Cosmetics Rules, 1945 — Rule 65(7)
High Courts15 Feb 1985Dismissed
Mishrilal Sundarlal Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (1986) JLJ 451 : (1986) MPLJ 179
Madhya Pradesh Land Revenue Code, 1959 — Section 185, 190, 248
High Courts15 Feb 1985Dismissed
New India Assurance Co. Ltd. Vs Devidas (decd. through legal representatives)
Madhya Pradesh High Court · (1986) ACJ 312
Motor Vehicles Act, 1939 — Section 110A, 95(1), 95(2)
High Courts15 Feb 1985
The New India Assurance Co. Ltd. Vs Devi Das and Others
Madhya Pradesh High Court · (1985) 2 ACC 153
Motor Vehicles Act, 1988 — Section 96(2)(b)(ii)
High Courts13 Feb 1985
Jaw Ala Sunder Ahir Vs Puttanlal Phoolchand Poddar and others
Madhya Pradesh High Court · (1985) JLJ 356 : (1986) MPLJ 280
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh Land Revenue Code, 1959 — Section 117
High Courts13 Feb 1985
Urmila Jain Vs The Oriental Fire and General Insurance Co. Ltd.
Madhya Pradesh High Court · (1986) 2 ACC 411 : (1985) ACJ 826 : (1985) ILR (MP) 199 : (1985) JLJ 622 : (1985) 30 MPLJ 320
Constitution of India, 1950 — Article 12, 226Insurance Act, 1938 — Section 33, 39
High Courts13 Feb 1985Allowed
Ramnath Mahore Vs Dr. Rakesh Kumar Gangil
Madhya Pradesh High Court · (1985) JLJ 477
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f), 13(2)
High Courts13 Feb 1985Allowed
Ramnath Mahore Vs Rakesh Kumar Gangil
Madhya Pradesh High Court · (1985) ILR (MP) 628 : (1985) JLJ 227 : (1986) MPLJ 471
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 13(2)
High Courts06 Feb 1985Dismissed
Murlidhar Shankarlalji Rathi Vs State of M.P. and others
Madhya Pradesh High Court · (1985) ILR (MP) 346 : (1985) JLJ 328 : (1985) MPLJ 246
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Cinemas (Regulation) Act, 1952 — Section 4, 5
High Courts04 Feb 1985Dismissed
Narayan Singh Nirala Vs Mahendra Singh and Others
Madhya Pradesh High Court · (1985) 02 MP CK 0032
Motor Vehicles Act, 1988 — Section 95, 95(1), 95(2)
High Courts04 Feb 1985Dismissed
Balwant Singh Vs General Manager, South Eastern Railway
Madhya Pradesh High Court · (1987) ACJ 697
Workmens Compensation Act, 1923 — Section 30
High Courts01 Feb 1985Dismissed
Shajuddin and Others Vs Nagar Palika Parishad and Another
Madhya Pradesh High Court · AIR 1985 MP 252 : (1985) JLJ 486 : (1987) 32 MPLJ 470
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Madhya Pradesh Municipalities Act, 1961 — Section 110
High Courts31 Jan 1985Allowed
Jagdish Prasad Soni and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1985 MP 192 : (1985) ILR (MP) 139 : (1985) JLJ 314 : (1985) 30 MPLJ 255
Madhya Pradesh Motor Vehicles Taxation Act, 1947 — Section 6Madhya Pradesh Municipal Corporation Act, 1956 — Section 132(2), 133Northern India Ferries Act, 1878 — Section 4, 8
High Courts31 Jan 1985Allowed
Asian Paints (India) Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (1986) 62 STC 260
Constitution of India, 1950 — Article 226, 227
High Courts31 Jan 1985
COMMISSIONER OF Income Tax Vs DEORA PU CABNCON MFG. CO. PVT. LTD.
Madhya Pradesh High Court · (1985) 47 CTR 324 : (1985) 152 ITR 654 : (1985) 22 TAXMAN 291
Income Tax Act, 1961 — Section 256(1)