High Courts04 Mar 1985
Commissioner of Income Tax Vs Sitaldas Gyanchand
Madhya Pradesh High Court · (1986) 160 ITR 43 : (1986) 26 TAXMAN 123
Income Tax Act, 1961 — Section 80RRA, 80RRA(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1985
420 judgments · page 18 of 21
High Courts28 Feb 1985Allowed
Chandraprakash Rama Shankar Mishra Vs Madhya Pradesh Rajya Sahakari Bank Maryadit, Bhopal and others
Madhya Pradesh High Court · (1987) JLJ 242 : (1986) MPLJ 342
Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(2)
High Courts28 Feb 1985Allowed
Wincent Warnor, Jabalpur Vs M.P. State Road Transport Corporation, Bhopal and others
Madhya Pradesh High Court · (1987) JLJ 326 : (1986) MPLJ 299
Madhya Pradesh Industrial Relations Act, 1960 — Section 31, 62
High Courts28 Feb 1985
Thok Upbhokta Sahkari Bhandar Maryadit and Another Vs Sahdaiya and Others
Madhya Pradesh High Court · (1985) 2 ACC 89
Fatal Accidents Act, 1855 — Section 1A, 2
High Courts28 Feb 1985Dismissed
Prabhudayal Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1988) MPLJ 708
Penal Code, 1860 (IPC) — Section 376
High Courts27 Feb 1985Dismissed
Ayodhya Prasad Vs Board of Revenue and others
Madhya Pradesh High Court · (1986) MPLJ 717
Madhya Pradesh Land Revenue Code, 1959 — Section 230
High Courts27 Feb 1985Dismissed
Rakhan Ramjilal Vs State of M.P.
Madhya Pradesh High Court · (1986) MPLJ 251
Penal Code, 1860 (IPC) — Section 302
High Courts27 Feb 1985Dismissed
New India Assurance Co. Ltd. Vs Chhagan
Madhya Pradesh High Court · (1985) 1 ACC 518 : (1987) ACJ 103
Motor Vehicles Act, 1939 — Section 110D, 96(2)
High Courts26 Feb 1985
Commissioner of Income Tax Vs K.N. Oil Industries
Madhya Pradesh High Court · (1985) 47 CTR 322 : (1987) 163 ITR 112 : (1985) 23 TAXMAN 271
Income Tax Act, 1961 — Section 154, 256(2), 80JIncome Tax Rules, 1962 — Rule 19A
High Courts26 Feb 1985
Commissioner of Income Tax Vs Jai Durga Rice Mill
Madhya Pradesh High Court · (1985) 47 CTR 313 : (1986) 159 ITR 807 : (1985) 23 TAXMAN 437
Income Tax Act, 1961 — Section 185
High Courts25 Feb 1985
M.P. State Road Transport Corporation Vs Jagdish Prasad and Others
Madhya Pradesh High Court · (1985) 1 ACC 499 : (1986) ACJ 885
High Courts25 Feb 1985Allowed
Sabira Begum and Others Vs Raipur Transport Company Private Ltd., Raipur and Another
Madhya Pradesh High Court · (1986) JLJ 519
Fatal Accidents Act, 1855 — Section 1A, 2
High Courts25 Feb 1985
Sabira Begum and Others Vs Raipur Transport Co. Pvt. Ltd. and Another
Madhya Pradesh High Court · (1986) ACJ 713 : (1987) 62 CompCas 373 : (1985) ILR (MP) 617 : (1985) MPLJ 426
Motor Vehicles Act, 1939 — Section 95(2)
High Courts25 Feb 1985
Jamila Begum and Others Vs The Raipur Transport Co. Pvt. Ltd. and Another
Madhya Pradesh High Court · (1985) 2 ACC 24 : (1986) ACJ 837
Fatal Accidents Act, 1855 — Section 1A, 2
High Courts25 Feb 1985
Sabira Begum and Others Vs The Raipur Transport Co. (P) Ltd. and Another
Madhya Pradesh High Court · (1985) 2 ACC 58 : (1985) 30 MPLJ 426
Fatal Accidents Act, 1855 — Section 1A, 2
High Courts25 Feb 1985
Ramakant Pandey Vs Raipur Transport Co. Pvt. Ltd.
Madhya Pradesh High Court · (1985) 2 ACC 210
High Courts23 Feb 1985
S.M. Hussain Vs The Raipur Transport Co. (P.) Ltd. and Another
Madhya Pradesh High Court · (1985) 2 ACC 68
High Courts23 Feb 1985
Ram Sahodar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1986) CriLJ 279 : (1985) ILR (MP) 632 : (1985) JLJ 750 : (1985) 30 MPLJ 722 : (1985) MPLJ 722
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 173, 436, 437, 438, 439Penal Code, 1860 (IPC) — Section 34, 376
High Courts20 Feb 1985Allowed
Ahmadji Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1986 MP 1 : (1985) ILR (MP) 135 : (1985) JLJ 482 : (1985) 30 MPLJ 243
Forest Act, 1927 — Section 55, 59
High Courts20 Feb 1985
Madhya Pradesh State Road Transport Corporation and Another Vs Ramshakal and Others
Madhya Pradesh High Court · (1985) 2 ACC 91