High Courts11 Mar 1980Dismissed
Eric Camp Vs Christ Church Council, Morar and another
Madhya Pradesh High Court · (1981) JLJ 209
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3), 151
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1980
326 judgments · page 14 of 17
High Courts10 Mar 1980
Commissioner of Sales Tax Vs Phoolchand Onkarlal
Madhya Pradesh High Court · (1980) 46 STC 429
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts10 Mar 1980Allowed
Divisional Superintendent, South Eastern Railway, Bilaspur Vs Ch. Annaji Kumar and another
Madhya Pradesh High Court · (1980) JLJ 897
Industrial Disputes Act, 1947 — Section 33C(2)Railway Services (Discipline and Appeal) Rules, 1968 — Rule 14(ii)
High Courts10 Mar 1980Allowed
State of Madhya Pradesh Vs Chironji Lal
Madhya Pradesh High Court · AIR 1981 MP 65 : (1981) JLJ 351
Criminal Procedure Code, 1973 (CrPC) — Section 144Police Act, 1861 — Section 30
High Courts10 Mar 1980Allowed
Gwalior Rayon Silk Manufacturing (Weaving) Co. Ltd. Vs Union of India and others
Madhya Pradesh High Court · (1980) JLJ 667
Central Excises and Salt Act, 1944 — Section 3(1), 3(2)
High Courts07 Mar 1980
Commissioner of Sales Tax Vs Uttamchand Durlabhdas
Madhya Pradesh High Court · (1984) 55 STC 205
Madhya Pradesh General Sales Tax Act, 1958 — Entry 2
High Courts07 Mar 1980Allowed
M.G. Panse and others Vs S.K. Sanyal and another
Madhya Pradesh High Court · (1980) JLJ 243
Federal Administrative Procedure Act, 1946 — Section 8Industrial Disputes Act, 1947 — Section 10A
High Courts06 Mar 1980Dismissed
Ramlal Vs Mishrilal and Others
Madhya Pradesh High Court · (1980) JLJ 633
Madhya Bharat Zamindari Abolition Act, 2008 — Section 35
High Courts29 Feb 1980
Narsaiya and Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 143 ITR 304
Income Tax Act, 1961 — Section 184Madhya Pradesh Excise Act, 1915 — Section 39Madhya Pradesh Excise Rules, 1915 — Rule 6
High Courts29 Feb 1980Allowed
Naththuji Vs District Judge, Betul and others
Madhya Pradesh High Court · (1983) JLJ 392 : (1982) MPLJ 628
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(2)
High Courts28 Feb 1980
Commissioner of Income Tax Vs Nirbheram Daluram
Madhya Pradesh High Court · (1980) 17 CTR 281 : (1981) 127 ITR 491 : (1980) JLJ 643
Income Tax Act, 1961 — Section 251(2)
High Courts27 Feb 1980
Bherulal Vs Ramautar
Madhya Pradesh High Court · AIR 1981 MP 181 : (1981) 26 MPLJ 333 : (1981) MPLJ 333
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 2(3), 47
High Courts26 Feb 1980
Commissioner of Wealth-tax Vs Smt. Sonal K. Amin
Madhya Pradesh High Court · (1980) 16 CTR 391 : (1981) 127 ITR 427 : (1980) JLJ 307 : (1980) MPLJ 425
Wealth Tax Act, 1957 — Section 5(1)
High Courts26 Feb 1980Allowed
Dayal Chand and Another Vs Gajraj Singh and Another
Madhya Pradesh High Court · AIR 1980 MP 162 : (1982) ILR (MP) 66 : (1980) JLJ 319 : (1980) MPLJ 401
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 11
High Courts26 Feb 1980Allowed
Dayal Chand Kanchhedilal Jain and another Vs Gajraj Singh Suraj Singh and another
Madhya Pradesh High Court · AIR 1980 MP 162 : (1982) ILR (MP) 66 : (1980) JLJ 319 : (1980) MPLJ 401
Central Provinces and Berar Relief of Indebtedness Act, 1939 — Section 13(3)
High Courts25 Feb 1980
Atmaram Manaklal Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1980) 02 MP CK 0034
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts25 Feb 1980
Commissioner of Sales Tax Vs Hira Mills
Madhya Pradesh High Court · (1980) 46 STC 338
Central Sales Tax Act, 1956 — Section 10A
High Courts25 Feb 1980Dismissed
Munnalal Vs Jagannath Prasad and Others
Madhya Pradesh High Court · AIR 1981 MP 51 : (1980) JLJ 630 : (1980) MPLJ 592
Stamp Act, 1899 — Section 35, 36, 61
High Courts23 Feb 1980
Karan Singh Vs Commissioner of Wealth Tax
Madhya Pradesh High Court · (1981) 127 ITR 25
Wealth Tax Act, 1957 — Section 27
High Courts23 Feb 1980
Karan Singh Puar Vs Commissioner of Wealth Tax
Madhya Pradesh High Court · (1980) 4 TAXMAN 38
Wealth Tax Act, 1957 — Section 27