High Courts04 Feb 1980
Commissioner of Sales Tax Vs Esso Standard Refining Co. of India Ltd.
Madhya Pradesh High Court · (1980) 46 STC 216
Petroleum Act, 1934 — Section 2
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1980
326 judgments · page 16 of 17
High Courts01 Feb 1980Dismissed
Rewatiprasad and Others Vs State of M. P.
Madhya Pradesh High Court · (1980) JLJ 888
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts01 Feb 1980
Dayaram Singh Vs The State of M.P.
Madhya Pradesh High Court · (1981) CriLJ 530
Criminal Procedure Code, 1973 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 147, 149, 302
High Courts30 Jan 1980
Commissioner of Sales Tax Vs Swadeshi Cotton and Flour Mills Ltd.
Madhya Pradesh High Court · (1980) 46 STC 138
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts29 Jan 1980Dismissed
Lalji Prasad Agrawal and others Vs Registrar Co-Operative Societies, M. P., Bhopal
Madhya Pradesh High Court · (1982) MPLJ 697
Madhya Pradesh Co-operative Societies Act, 1960 — Section 55
High Courts29 Jan 1980Dismissed
M.P. State Road Transport Corporation Bairagarh and Another Vs Benibai and Others
Madhya Pradesh High Court · (1980) ACJ 407
Motor Vehicles Act, 1939 — Section 110D
High Courts28 Jan 1980Dismissed
Shesh Kumar Pradhan Sheshdeo Vs Keshbo and Others
Madhya Pradesh High Court · AIR 1980 MP 166 : (1980) JLJ 338
Civil Procedure Code Amendment Act, 1976 — Section 97(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 99General Clauses Act, 1897 — Section 6
High Courts25 Jan 1980Allowed
Rajiv Kumar Dubey Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1982) ACJ 493
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1939 — Section 14, 28, 39, 74, 94
High Courts25 Jan 1980Allowed
Hardware and Sanitary Traders Vs Regional Provident Fund Commissioner, Indore
Madhya Pradesh High Court · (1980) JLJ 329
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts25 Jan 1980
Deo Radha Madhava Lalji Genda Trust Vs Property Tax Officer and Others
Madhya Pradesh High Court · (1980) 125 ITR 531 : (1980) JLJ 272 : (1980) MPLJ 385
Madhya Pradesh Nagariya Sthawar Sampatti Kar Adhiniyam, 1964 — Section 6
High Courts24 Jan 1980
Commissioner of Income Tax Vs Daluram Pannalal Modi
Madhya Pradesh High Court · (1981) 129 ITR 398
Income Tax Act, 1961 — Section 256(2)
High Courts17 Jan 1980Allowed
Siddhnath and Another Vs Kaluram
Madhya Pradesh High Court · AIR 1981 MP 244 : (1981) JLJ 47 : (1981) 26 MPLJ 53
Madhya Bharat Accommodation Control Act, 1955 — Section 12(1), 13(1), 13(2)
High Courts17 Jan 1980
New India Assurance Co. Limited Vs Dalbir Singh Khera
Madhya Pradesh High Court · (1982) 1 LLJ 39 : (1980) MPLJ 587
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2, 25F, 33, 33C
High Courts17 Jan 1980Allowed
Jamnibai and Others Vs Chhotekhan and Others
Madhya Pradesh High Court · (1981) ACJ 90
Motor Vehicles Act, 1988 — Section 110A, 110D
High Courts17 Jan 1980Allowed
Jamnibai and others Vs Chhote Khan Azizikhan and others
Madhya Pradesh High Court · (1981) ACJ 90
Motor Vehicles Act, 1988 — Section 110A
High Courts16 Jan 1980
Commissioner of Wealth-tax Vs Smt. Sarladevi Shinde
Madhya Pradesh High Court · (1981) 127 ITR 173
Wealth Tax Act, 1957 — Section 18(1)
High Courts15 Jan 1980
Commissioner of Income Tax Vs Jawahar Development Association
Madhya Pradesh High Court · (1980) 16 CTR 383 : (1981) 127 ITR 431 : (1980) MPLJ 514
High Courts07 Jan 1980Partly Allowed
Ghewarwala Jain Vs Hanuman Prasad and Another
Madhya Pradesh High Court · AIR 1981 MP 250
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 11, Order 8 Rule 2Hindu Succession Act, 1956 — Section 22(1), 22(2)
High Courts03 Jan 1980Allowed
Gurmit Kaur and Others Vs Pratap Singh and Another
Madhya Pradesh High Court · (1982) ACJ 416
Motor Vehicles Act, 1988 — Section 110A
High Courts03 Jan 1980Allowed
Rajat Kumari and Another Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1982) ACJ 359
Motor Vehicles Act, 1988 — Section 110D