High Courts04 Apr 1980
Sitaram and another Vs Chaturo and others
Madhya Pradesh High Court · (1981) JLJ 171
Civil Procedure Code, 1908 (CPC) — Section 2(2), 47General Clauses Act, 1897 — Section 6
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1980
326 judgments · page 13 of 17
High Courts04 Apr 1980Dismissed
Central Coalfields Ltd. Vs Commissioner of Sales Tax and Others
Madhya Pradesh High Court · (1980) JLJ 822
Constitution of India, 1950 — Article 226Mines Act, 1952 — Section 58
High Courts03 Apr 1980
Laxmandas Ramesh Kumar Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1980) JLJ 775 : (1980) MPLJ 607
Central Sales Tax Act, 1956 — Section 9Constitution of India, 1950 — Article 20, 226
High Courts01 Apr 1980
Smt. Usha Jain and Others Vs Manmohan Bajaj and Others
Madhya Pradesh High Court · AIR 1980 MP 146 : (1982) ILR (MP) 837 : (1980) JLJ 678 : (1980) MPLJ 623
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 35, Order 21 Rule 36, Order 21 Rule 97
High Courts31 Mar 1980Dismissed
Hukumchand Mills Ltd., Indore and another Vs Employees' State Insurance Corporation
Madhya Pradesh High Court · (1981) JLJ 156 : (1984) MPLJ 49
Employees State Insurance Act, 1948 — Section 2(12), 82(2)
High Courts30 Mar 1980
ADDL. COMMISSIONER OF WEALTH-TAX, M.P. Vs JAMNALAL RAMLAL KIMTEE.
Madhya Pradesh High Court · (1983) 139 ITR 625
High Courts28 Mar 1980Partly Allowed
Shanker Rao Vs Babulal Fouzdar and Another
Madhya Pradesh High Court · AIR 1980 MP 154 : (1983) ILR (MP) 634 : (1980) JLJ 650
Fatal Accidents Act, 1855 — Section 1A, 2Insurance Act, 1938 — Section 46Motor Vehicles Act, 1939 — Section 110A , 110B, 110C, 110D, 110E
High Courts25 Mar 1980
Laxmi Motor Stores Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1980) 03 MP CK 0010
Madhya Pradesh General Sales Tax Act, 1958 — Section 19(1)
High Courts21 Mar 1980
COMMISSIONER OF Income Tax, M.P. Vs THAKURLAL.
Madhya Pradesh High Court · (1981) 132 ITR 398
Income Tax Act, 1961 — Section 139, 147, 148, 43
High Courts20 Mar 1980Allowed
Krishnarao Govind Rao Shinde and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (1982) MPLJ 97
Madhya Pradesh Land Revenue Code, 1959 — Section 181, 182
High Courts18 Mar 1980
Commissioner of Sales Tax Vs Lalji Tolaram
Madhya Pradesh High Court · (1981) 48 STC 549
Madhya Pradesh General Sales Tax Act, 1958 — Section 8(1)Madhya Pradesh General Sales Tax Rules, 1959 — Rule 20(4)
High Courts18 Mar 1980
Kamalchand Vs Income Tax Officer and Another
Madhya Pradesh High Court · (1981) 128 ITR 290
Income Tax Act, 1961 — Section 147, 148, 80HH, 80J, 80J(4)
High Courts18 Mar 1980
Commissioner of Sales Tax Vs Ramvilas Randiyal
Madhya Pradesh High Court · (1980) 46 STC 490
Madhya Pradesh General Sales Tax Act, 1958 — Section 13Madhya Pradesh General Sales Tax Rules, 1959 — Rule 5
High Courts16 Mar 1980Allowed
Gwalior Rayon Silk Manufacturing (Weaving) Company Ltd. Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1981) 8 ELT 52 : (1980) MPLJ 581
Central Excises and Salt Act, 1944 — Section 3(1), 3(2), 3(3), 4Constitution of India, 1950 — Article 226
High Courts14 Mar 1980
Govindram Chatramal Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1984) 55 STC 350
Madhya Pradesh General Sales Tax Act, 1958 — Section 43
High Courts13 Mar 1980Allowed
Hiralal Thakurdas Chowkse Vs Hate Singh Laxman Singh
Madhya Pradesh High Court · (1984) JLJ 296 : (1984) MPLJ 32
Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 2(f)
High Courts13 Mar 1980Allowed
Samirmal Badichand Vs State of Madhya Pradesh, Bhopal
Madhya Pradesh High Court · (1980) 03 MP CK 0013
Land Acquisition Act, 1894 — Section 17(1), 4(1), 5A
High Courts13 Mar 1980Dismissed
Nandkishore Vs Sau. Inderabai Holkar
Madhya Pradesh High Court · AIR 1981 MP 21 : (1980) JLJ 701 : (1981) 26 MPLJ 365
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 15
High Courts12 Mar 1980
Ganga Prasad Sharma Vs Commissioner of Income Tax and Another
Madhya Pradesh High Court · (1981) 127 ITR 27 : (1980) 4 TAXMAN 26
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 263
High Courts12 Mar 1980
GANGA PRASAD SHARMA Vs COMMISSIONER OF Income Tax, M.P. AND ANOTHER.
Madhya Pradesh High Court · (1981) 132 ITR 87
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 263