High Courts20 Jul 1979Partly Allowed
Nar Singh Vs Kamandas and Another
Madhya Pradesh High Court · AIR 1980 MP 37 : (1981) ILR (MP) 534 : (1980) JLJ 27
Civil Procedure Code, 1908 (CPC) — Section 60(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1979
278 judgments · page 9 of 14
High Courts19 Jul 1979Allowed
Phoolchand Gupta Vs Manager, Prayag Bus Service, Rewa and another
Madhya Pradesh High Court · (1979) 07 MP CK 0009
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 33, 33A, 33C(2)
High Courts19 Jul 1979Allowed
State of M.P. Vs Nan Singh Rako Singh Bhilala and another
Madhya Pradesh High Court · (1980) JLJ 505
Criminal Procedure Code, 1973 (CrPC) — Section 10, 10(3), 397, 397(2), 439Penal Code, 1860 (IPC) — Section 302
High Courts18 Jul 1979Allowed
Union of India and another Vs Central Government Industrial Tribunal-cum-Labour Court, 724, Napier Town, Jabalpur and another
Madhya Pradesh High Court · (1979) MPLJ 808
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33, 33A, 33C(2)Penal Code, 1860 (IPC) — Section 323
High Courts18 Jul 1979Allowed
Suleman Vs State of M.P.
Madhya Pradesh High Court · (1980) JLJ 117
Penal Code, 1860 (IPC) — Section 332, 378, 379
High Courts18 Jul 1979Allowed
Union of India and another Vs Central Government Indus-trial-cum-Labour Court and another
Madhya Pradesh High Court · (1980) JLJ 310
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33, 33A, 33C(2)Penal Code, 1860 (IPC) — Section 323
High Courts17 Jul 1979Dismissed
Kallu Khan Vs State of M.P.
Madhya Pradesh High Court · (1980) JLJ 509
Criminal Procedure Code, 1973 (CrPC) — Section 313Madhya Pradesh Excise Act, 1915 — Section 16, 16(1), 34, 5
High Courts13 Jul 1979
Addl. Commissioner of Income Tax Vs Samrathmal Santoshchand
Madhya Pradesh High Court · (1980) 124 ITR 297
Finance (No. 2) Act, 1965 — Section 24, 24(3)Income Tax Act, 1961 — Section 68
High Courts10 Jul 1979
V.G. Sumant Vs Shailendra Kumar and Others
Madhya Pradesh High Court · AIR 1980 MP 101 : (1979) 24 MPLJ 785 : (1979) MPLJ 785
Motor Vehicles Act, 1939 — Section 110(1), 2(18), 81, 84
High Courts09 Jul 1979Dismissed
Jai Singh D. Suryavanshi Vs Public Service Commission, Madhya Pradesh
Madhya Pradesh High Court · (1979) MPLJ 582
Constitution of India, 1950 — Article 162, 226, 234States Reorganisation Act, 1956 — Section 119
High Courts06 Jul 1979
In Re: Diwan Singh and Another
Madhya Pradesh High Court · (1980) CriLJ 760
Penal Code, 1860 (IPC) — Section 382
High Courts05 Jul 1979Dismissed
Union of India and another Vs Kumari Neelam
Madhya Pradesh High Court · (1979) JLJ 740
High Courts05 Jul 1979Dismissed
Union of India and another Vs Neelam Dayaram
Madhya Pradesh High Court · (1981) ILR (MP) 1062 : (1979) MPLJ 732
High Courts04 Jul 1979Dismissed
Sudama Prasad Badri Prasad Kudmi Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1979) 07 MP CK 0004
Penal Code, 1860 (IPC) — Section 201, 302
High Courts02 Jul 1979
Matadin Vs State
Madhya Pradesh High Court · (1980) CriLJ 186 : (1980) JLJ 364
Arms Act, 1959 — Section 25
High Courts27 Jun 1979Allowed
Gopaldas Vs Buddhsaram
Madhya Pradesh High Court · AIR 1980 MP 123 : (1979) JLJ 675 : (1980) MPLJ 258
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17
High Courts25 Jun 1979
Smt. Mainabai Gour Vs Controller of Estate Duty
Madhya Pradesh High Court · (1980) 122 ITR 650 : (1979) 24 MPLJ 711 : (1979) MPLJ 711
Estate Duty Act, 1953 — Section 2(15)
High Courts25 Jun 1979Allowed
The Bhopal Sugar Industries Ltd. and Another Vs The Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 1979 MP 163
Constitution of India, 1950 — Article 19(1), 31Essential Commodities Act, 1955 — Section 3(3C)
High Courts25 Jun 1979Dismissed
Brij Gopal Denga and Others Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 1979 MP 173 : (1979) ILR (MP) 571 : (1980) JLJ 536 : (1979) 24 MPLJ 695 : (1978) MPLJ 70
Constitution of India, 1950 — Article 19, 19(1), 19(2), 19(4), 19(6)
High Courts05 May 1979Allowed
Pannalal and others Vs Deviram
Madhya Pradesh High Court · (1979) JLJ 609
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1)