High Courts23 Aug 1979
Commissioner of Income Tax Vs Shri Krishandas Agarwal and Others
Madhya Pradesh High Court · (1983) 143 ITR 798
Income Tax Act, 1961 — Section 271, 271(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1979
278 judgments · page 7 of 14
High Courts23 Aug 1979
Addl. Commissioner of Income Tax Vs Hiralal Munnalal
Madhya Pradesh High Court · (1980) 124 ITR 728
Income Tax Act, 1961 — Section 271(1)
High Courts21 Aug 1979Dismissed
Sharad and Others Vs Shobharam and Others
Madhya Pradesh High Court · (1980) JLJ 606
Hindu Succession Act, 1956 — Section 14
High Courts21 Aug 1979Allowed
Mohanlal Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1980 MP 1 : (1981) ILR (MP) 627 : (1979) JLJ 714 : (1979) 24 MPLJ 801 : (1979) MPLJ 801
Arbitration Act, 1940 — Section 33Limitation Act, 1963 — Article 113, 522
High Courts21 Aug 1979
Jaora Sugar Mills P. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1980) 124 ITR 482
High Courts20 Aug 1979
Vimalchand Vs State of M.P. and others
Madhya Pradesh High Court · (1979) JLJ 712
Stamp Act, 1899 — Section 33, 33(1), 35, 38(2), 56(1)
High Courts20 Aug 1979
Addl. Commissioner of Income Tax Vs Chokhelal Sharda Prasad
Madhya Pradesh High Court · (1983) 143 ITR 801
Income Tax Act, 1961 — Section 271(1)
High Courts20 Aug 1979Dismissed
M.P. Electricity Board, Jabalpur Vs State Industrial Court, M.P., Indore and others
Madhya Pradesh High Court · (1979) 08 MP CK 0008
Civil Procedure Code, 1908 (CPC) — Section 141Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts20 Aug 1979
Vimalchand Vs State of M.P. and another
Madhya Pradesh High Court · (1979) MPLJ 734
Stamp Act, 1899 — Section 33, 33(1), 35, 38(2), 56(1)
High Courts20 Aug 1979
Jainabai Vs State of M.P.
Madhya Pradesh High Court · (1981) JLJ 40
Stamp Act, 1899 — Section 33, 33(1), 35, 38, 38(2)
High Courts18 Aug 1979Dismissed
Kailash Kumar Agarwal and another Vs Daya Shankar Jaiswal
Madhya Pradesh High Court · (1982) JLJ 31
Arbitration Act, 1940 — Section 20, 33, 39, 39(1), 39(2)Civil Procedure Code, 1908 (CPC) — Section 104
High Courts18 Aug 1979Dismissed
Steel Workers Unton Bhilal Nagar Vs Chief Labour Commissioner (Central) and others
Madhya Pradesh High Court · (1979) 08 MP CK 0024
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 78, 78(1), 79, 80, 81Industrial Disputes Act, 1947 — Section 10(2), 25F, 25FF
High Courts18 Aug 1979Dismissed
V.K. Seth Vs State of M.P. and another
Madhya Pradesh High Court · (1979) 08 MP CK 0007
Constitution of India, 1950 — Article 14, 16, 226
High Courts17 Aug 1979
Balkishandas Vs Har Narayan and Others
Madhya Pradesh High Court · AIR 1980 MP 43(1) : (1982) ILR (MP) 1 : (1979) JLJ 745 : (1979) 24 MPLJ 644
Constitution of India, 1950 — Article 226, 227High Court of Madhya Pradesh Rules, 2008 — Rule 12States Reorganisation Act, 1956 — Section 51(2)
High Courts17 Aug 1979Dismissed
S.N. Trivedi Vs M.P. State Road Transport Corpn., Bhopal
Madhya Pradesh High Court · (1979) 08 MP CK 0001
Constitution of India, 1950 — Article 226Road Transport Corporations Act, 1950 — Section 45
High Courts16 Aug 1979
Sitaram and Others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1980 MP 4 : (1979) JLJ 696 : (1979) 24 MPLJ 817 : (1979) MPLJ 817
Stamp Act, 1899 — Section 47A, 47A(1), 47A(4)
High Courts16 Aug 1979Dismissed
Gorelal and Another Vs Mulua
Madhya Pradesh High Court · AIR 1980 MP 73 : (1980) JLJ 55
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts16 Aug 1979Allowed
Gangavishan Heeralal (Firm) Vs Turam Singh Bharat Singh Thakur
Madhya Pradesh High Court · (1979) 08 MP CK 0011
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 82, Order 21 Rule 90
High Courts09 Aug 1979Dismissed
Mohammad Ishak and others Vs Hafiz Ibrahim and others
Madhya Pradesh High Court · (1980) JLJ 423
Evidence Act, 1872 — Section 114, 25Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(a), 12(1)(g), 12(1)(h)
High Courts09 Aug 1979
Smt. Malti Harshey Vs Commissioner of Wealth Tax
Madhya Pradesh High Court · (1979) 13 CTR 164 : (1980) 121 ITR 676 : (1980) MPLJ 861
Wealth Tax Act, 1957 — Section 4(1), 5