High Courts05 Jan 1977Allowed
Chhakoo Lal Bansal Vs Nagar Palika, Morena
Madhya Pradesh High Court · (1977) JLJ 268
Contract Act, 1872 — Section 65, 70Government of India Act, 1935 — Section 175(3)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1977
163 judgments · page 9 of 9
High Courts04 Jan 1977Allowed
Rambati Vs Bundkuwar Sav
Madhya Pradesh High Court · (1980) ILR (MP) 764 : (1978) JLJ 391 : (1978) MPLJ 518
Constitution of India, 1950 — Article 61Criminal Procedure Code, 1973 (CrPC) — Section 145, 151Succession Act, 1925 — Section 90
High Courts04 Jan 1977
Radheylal Som Singh Vs Ratan Singh Kishan Singh
Madhya Pradesh High Court · (1977) JLJ 200 : (1977) MPLJ 335
Evidence Act, 1872 — Section 116Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 3, 3(1)(b), 4, 4(1)Transfer of Property Act, 1882 — Section 108(q), 52