High Courts04 Mar 1977
Agrawal Tyre Stores Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1979) 43 STC 425
Madhya Pradesh General Sales Tax Act, 1958 — Entry 36
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1977
163 judgments · page 7 of 9
High Courts22 Feb 1977Dismissed
The State of Madhya Pradesh Vs Ramswarup
Madhya Pradesh High Court · (1978) ILR (MP) 787 : (1977) 22 MPLJ 451 : (1977) MPLJ 451 : (1977) 40 STC 613
Central Sales Tax Act, 1956 — Section 10
High Courts22 Feb 1977Dismissed
State of M.P. Vs Ram Sarup
Madhya Pradesh High Court · (1977) JLJ 408
Madhya Pradesh General Sales Tax Act, 1958 — Section 46(I)(c)
High Courts19 Feb 1977Allowed
Sukh Lal Tiwari Vs Prem Lal Panda
Madhya Pradesh High Court · (1980) ILR (MP) 1026 : (1978) JLJ 312 : (1978) MPLJ 532 : (1978) MPLJ 525
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 68Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)(e)
High Courts19 Feb 1977Allowed
Prayagdutt Haripal Prasad Tiwari and another Vs Gajadhar Prasad Mahabir Prasad Tiwari
Madhya Pradesh High Court · (1978) ILR (MP) 686 : (1977) JLJ 362
Penal Code, 1860 (IPC) — Section 493, 496, 499, 500Succession Act, 1925 — Section 306
High Courts17 Feb 1977
S.S. Harishchandra Jain and Others Vs Dr. Captain Inder Singh Bedi
Madhya Pradesh High Court · AIR 1977 MP 199 : (1978) ILR (MP) 811 : (1977) 22 MPLJ 417
Madhya Bharat Accommodation Control Act, 1955 — Section 5Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 13, 13(1), 13(2)
High Courts17 Feb 1977
S.S. Harishchandra Jain Vs Capt. Inder Singh Bedi
Madhya Pradesh High Court · (1977) JLJ 312
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(a), 12(3), 12(3)(b)
High Courts14 Feb 1977Allowed
Ladhuram Rameshwardayal (Firm) Vs Krishi Upaj Mandi Samiti Shivpuri and others
Madhya Pradesh High Court · (1977) JLJ 613
Constitution of India, 1950 — Article 226, 256, 257Representation of the People Act, 1950 — Section 19
High Courts10 Feb 1977Allowed
Raj Man Singh and another Vs Ramvishal and others
Madhya Pradesh High Court · (1979) ILR (MP) 935 : (1979) JLJ 453 : (1979) MPLJ 587
Hindu Succession Act, 1956 — Section 6
High Courts04 Feb 1977Allowed
Mtutohar Singh Vs Canara Motor General Insurance Company and Others
Madhya Pradesh High Court · (1977) ACJ 280
Motor Vehicles Act, 1988 — Section 110, 110(1), 110(2), 110A
High Courts04 Feb 1977Dismissed
Smt. Shazadi Begum Vs Vinod Kumar and Another
Madhya Pradesh High Court · AIR 1978 MP 20 : (1977) MPLJ 272
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 22, Order 41 Rule 33, 96
High Courts04 Feb 1977Dismissed
Shazadi Begum Gano Mohd. Vs Vinod Kumar Rameshwardayal and another
Madhya Pradesh High Court · (1977) JLJ 244
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33
High Courts01 Feb 1977Allowed
Madhya Pradesh Housing Board, Bhopal and Others Vs Karodi Shah Kohli
Madhya Pradesh High Court · AIR 1978 MP 197 : (1978) ILR (MP) 868 : (1978) JLJ 363 : (1978) 23 MPLJ 288 : (1978) MPLJ 288
Arbitration Act, 1940 — Section 34
High Courts27 Jan 1977Allowed
Laxmiprasad Sudharam and Others Vs Madanmohan Dashrathprasad and Others
Madhya Pradesh High Court · (1981) ILR (MP) 58 : (1978) JLJ 464 : (1978) MPLJ 485 : (1978) MPLJ 474
Hindu Succession Act, 1956 — Section 14, 15, 6, 8Madhya Pradesh Land Revenue Code, 1959 — Section 165(4), 165(4)(b)
High Courts25 Jan 1977
Vijay Singh and Another Vs Competent Authority, Sub-Divisional Officer, Tarana
Madhya Pradesh High Court · AIR 1978 MP 72
Limitation Act, 1963 — Section 29, 29(2), 5Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 11, 11(3), 11(4), 11(5), 46
High Courts25 Jan 1977
Vijaya Singh Vs Competent Authority (Sub-Divisional Officer), Tarana
Madhya Pradesh High Court · (1977) JLJ 401
Contract Act, 1872 — Section 25, 26Easements Act, 1882 — Section 2Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts21 Jan 1977Allowed
Basantilal Gorishankar Sharma Vs District Magistrate, Mandsaur and others
Madhya Pradesh High Court · (1977) JLJ 253
Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 345, 35, 36, 36(1), 38
High Courts21 Jan 1977Dismissed
Suneeta Laboratories, Pvt. Ltd., Indore Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1979) ILR (MP) 139 : (1977) JLJ 387
Madhya Pradesh Excise Act, 1915 — Section 16, 17, 2(11a), 2(5), 2(6)
High Courts21 Jan 1977Allowed
Smt. Usha Devi and Another Vs Kailash Narain Dixit and Others
Madhya Pradesh High Court · AIR 1978 MP 24 : (1977) MPLJ 311
Constitution of India, 1950 — Article 226
High Courts21 Jan 1977Allowed
Deochand Hazarilal Jain Vs Raghuraj Singh Daulat Singh and others
Madhya Pradesh High Court · (1981) ILR (MP) 367 : (1977) JLJ 369
Constitution of India, 1950 — Article 226