COURT ARCHIVE

Madhya Pradesh High Court judgments, 1977

163 judgments · page 8 of 9

High Courts21 Jan 1977Allowed

Usha Devi Dixit and another Vs Kailash Narain Dixit and others

Madhya Pradesh High Court · (1979) ILR (MP) 41

Constitution of India, 1950 — Article 226Guardians and Wards Act, 1890 — Section 19Hindu Minority and Guardianship Act, 1956 — Section 6(a)

High Courts21 Jan 1977Dismissed

Manoj Kumar Mundi and Another Vs Hari Gopal Rao Devasthale and Others

Madhya Pradesh High Court · (1978) ACJ 92 : AIR 1978 MP 29

Motor Vehicles Act, 1939 — Section 110(1)

High Courts21 Jan 1977Dismissed

Manoj Kumar Mundi and others Vs Hari and others

Madhya Pradesh High Court · (1977) JLJ 270

Motor Vehicles Act, 1939 — Section 110D

High Courts17 Jan 1977

State of Madhya Pradesh Vs Salikram Manbodh and others

Madhya Pradesh High Court · (1978) ILR (MP) 1061 : (1977) JLJ 808

Penal Code, 1860 (IPC) — Section 100, 302, 304, 324, 34

High Courts17 Jan 1977Dismissed

Manoj Kumar Keshavrao Mundi and others Vs Hari Gopalrao Devsthale and others

Madhya Pradesh High Court · (1977) 01 MP CK 0001

Motor Vehicles Act, 1939 — Section 110D

High Courts14 Jan 1977Dismissed

Radheshyam Gupta Vs Smt. Laxmi Bai

Madhya Pradesh High Court · AIR 1977 MP 271 : (1978) ILR (MP) 1057 : (1977) 22 MPLJ 259 : (1977) MPLJ 259

Hindu Marriage (Amendment) Act, 1976 — Section 39(1)Hindu Marriage Act, 1955 — Section 24, 28

High Courts14 Jan 1977Dismissed

Radheshyam Gupta Vs Laxmibai

Madhya Pradesh High Court · (1977) JLJ 355

Hindu Marriage Act, 1955 — Section 24, 28

High Courts13 Jan 1977Dismissed

Hari Chunnilal Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1978) ILR (MP) 873

Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 300, 302, 34

High Courts12 Jan 1977Dismissed

Prabhudayal Ganpatram Vs Krishi Upaj Mandi Samiti and another

Madhya Pradesh High Court · (1980) ILR (MP) 822 : (1977) JLJ 106

Constitution of India, 1950 — Article 226

High Courts11 Jan 1977Dismissed

R.K. Nair Vs General Manager, Bhilai Steel Plant, Hindustan Steel Ltd, Bhilai and another

Madhya Pradesh High Court · (1981) ILR (MP) 195 : (1977) JLJ 792

Constitution of India, 1950 — Article 311, 311(1)Government of India Act, 1915 — Section 96B

High Courts07 Jan 1977Partly Allowed

Shiladevi Vs Bharosilal and Others

Madhya Pradesh High Court · AIR 1977 MP 269 : (1977) JLJ 750 : (1977) 22 MPLJ 186 : (1977) MPLJ 186

Provincial Small Cause Courts Act, 1887 — Article 11, 15

High Courts06 Jan 1977Dismissed

Gyarsu Barik Pawar and Another Vs Deoki and Others

Madhya Pradesh High Court · (1980) ILR (MP) 871 : (1978) JLJ 394 : (1978) MPLJ 257 : (1978) MPLJ 255

Transfer of Property Act, 1882 — Section 74, 75, 92

High Courts06 Jan 1977Dismissed

Union of India (UOI) and Another Vs Gangaram Bhagwandas

Madhya Pradesh High Court · AIR 1977 MP 215 : (1977) JLJ 763 : (1977) 22 MPLJ 318 : (1977) MPLJ 318

Contract Act, 1872 — Section 63

High Courts06 Jan 1977Allowed

Bhagwantrao Deorao Patil Vs Mohammad Khan Asgar Khan

Madhya Pradesh High Court · AIR 1977 MP 270 : (1977) JLJ 750 : (1977) 22 MPLJ 290 : (1977) MPLJ 290

Interest Act, 1839 — Section 2Limitation Act, 1963 — Article 37

High Courts06 Jan 1977Allowed

Gopinath Nainsukh Vs Girdhardass Visheshwardas

Madhya Pradesh High Court · (1977) JLJ 207 : (1977) MPLJ 358

Civil Procedure Code, 1908 (CPC) — Section 100Hindu Adoptions and Maintenance Act, 1956 — Section 19, 21, 21(vii), 3(b)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(e), 2(a), 2(e)

High Courts05 Jan 1977Allowed

Dharamchand Rameshchand (Firm) Vs Babulal

Madhya Pradesh High Court · (1977) JLJ 198

Constitution of India, 1950 — Article 342, 342(1)

High Courts05 Jan 1977

Shambudayal Sarju Prasad Tiwari Vs Regional P.F. Commissioner and Others

Madhya Pradesh High Court · (1977) 2 LLJ 455 : (1977) 22 MPLJ 196 : (1977) MPLJ 196

Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 16

High Courts05 Jan 1977Allowed

U.P. Madhya Pradesh Transport Co. Vs Mukesh Trading Co., Lashkar

Madhya Pradesh High Court · AIR 1977 MP 198 : (1977) MPLJ 261

Limitation Act, 1963 — Article 10, 11

High Courts05 Jan 1977Allowed

Shambhudayal Tiwari Vs Regional Provident Fund Commissioner, Indore and others

Madhya Pradesh High Court · (1979) ILR (MP) 953 : (1977) JLJ 382

Constitution of India, 1950 — Article 226, 227

High Courts05 Jan 1977Allowed

Firm Dharamchand Ramesh Chand Vs Babulal Chunnilal Moghiya

Madhya Pradesh High Court · AIR 1977 MP 186 : (1977) 22 MPLJ 185 : (1977) MPLJ 185

Constitution of India, 1950 — Article 342, 342(1)Madhya Pradesh Anusuchit Jati Tatha Anusuchit Janjati Rini Sahayata Adhiniyam, 1967 — Section 2(6)