High Courts08 Aug 1977Allowed
Chandrika Prasad Shankar Dutt and others Vs Kanchan Shivbhujan and others
Madhya Pradesh High Court · (1979) ILR (MP) 1121 : (1979) JLJ 441 : (1979) MPLJ 476
Court Fees Act, 1870 — Section 10, 10(ii), 12(ii)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1977
163 judgments · page 4 of 9
High Courts05 Aug 1977Dismissed
Gyan Singh Sharman Singh Vs Factory Manager, Jiyajeerao Cotton Mills Ltd., Birlanagar, Gwalior and others
Madhya Pradesh High Court · (1978) JLJ 44
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33, 33(2)(b)
High Courts04 Aug 1977Dismissed
Sunderlal Biharilal Pawar and others Vs Smt. Meena Mahengya and others
Madhya Pradesh High Court · (1977) 08 MP CK 0009
Central Provinces Tenancy Act, 1883 — Section 38, 43, 61Central Provinces Tenancy Act, 1898 — Section 41(i), 46, 70, 70(1)
High Courts04 Aug 1977Dismissed
Bharat Co-Operative Transport Society Ltd., Bairagarh Vs Punjab National Bank, Bhopal and Others
Madhya Pradesh High Court · (1979) ILR (MP) 1027 : (1978) JLJ 340 : (1978) MPLJ 271 : (1978) MPLJ 265
Madhya Pradesh Co-operative Societies Act, 1960 — Section 64, 64(1), 82(c)
High Courts03 Aug 1977
Smt. Ramkunwar Bai Vs Controller of Estate Duty
Madhya Pradesh High Court · (1983) 142 ITR 852
Estate Duty Act, 1953 — Section 10
High Courts03 Aug 1977Dismissed
Mukesh Trading Co. Vs The Commissioner, Sales Tax and Another
Madhya Pradesh High Court · (1978) 23 MPLJ 21 : (1978) MPLJ 21 : (1978) 41 STC 330
Constitution of India, 1950 — Article 226
High Courts03 Aug 1977Allowed
Gurudayal Vs Shri Faquirchand, Member Board Revenue and others
Madhya Pradesh High Court · (1977) JLJ 844
Constitution of India, 1950 — Article 226Madhya Pradesh Co-operative Societies Act, 1960 — Section 64, 64(2), 82(1)(c)
High Courts03 Aug 1977Allowed
Gurudayal Singh alias Munshi Singh Vs Faqulrchand, Member, Board of Revenue Madhya Pradesh, Gwalior and others
Madhya Pradesh High Court · (1981) ILR (MP) 26 : (1977) JLJ 805
Constitution of India, 1950 — Article 226Madhya Pradesh Co-operative Societies Act, 1960 — Section 64, 64(1)(c), 64(2), 82(1)(c)
High Courts03 Aug 1977Allowed
Sk. Hamid Khan Vs Mst. Jummi Bi
Madhya Pradesh High Court · (1978) ILR (MP) 595 : (1978) JLJ 343 : (1978) MPLJ 538 : (1978) MPLJ 536
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 127(3), 127(3)(b), 319
High Courts01 Aug 1977
Income Tax Appellate Tribunal Vs Sardar Virendra Singh
Madhya Pradesh High Court · (1981) ILR (MP) 711 : (1978) 23 MPLJ 39
Madhya Bharat Abolition of Jagirs Act, 1951 — Section 13, 9
High Courts29 Jul 1977Allowed
Tilak Vs State of M.P.
Madhya Pradesh High Court · (1978) JLJ 22
Penal Code, 1860 (IPC) — Section 302, 392
High Courts27 Jul 1977
Smt. Nalini Vs C.H. Issac
Madhya Pradesh High Court · AIR 1977 MP 266 : (1978) ILR (MP) 400 : (1977) JLJ 829 : (1977) 22 MPLJ 687 : (1977) MPLJ 687
Divorce Act, 1869 — Section 14
High Courts22 Jul 1977Dismissed
Jayendra Singh Kushwaha Vs Madhya Pradesh Electricity Board, Gwalior and Others
Madhya Pradesh High Court · AIR 1978 MP 18 : (1980) ILR (MP) 169 : (1977) JLJ 687 : (1977) MPLJ 695
Motor Vehicles Act, 1939 — Section 110, 110A, 110F
High Courts22 Jul 1977
Munnalal and Others Vs B.S. Baswan and Others
Madhya Pradesh High Court · AIR 1978 MP 36 : (1980) ILR (MP) 197 : (1977) JLJ 667 : (1978) 23 MPLJ 152 : (1978) MPLJ 152
Madhya Pradesh Nagariya Sthawar Sampatti Kar Adhiniyam, 1964 — Section 35(1), 35(2)Madhya Pradesh Nagariya Sthawar Sampatti Kar Niyam, 1964 — Rule 4(9)
High Courts22 Jul 1977Dismissed
Jayendra Singh Kushwaha Vs Madhya Pradesh Electricity Board and Others
Madhya Pradesh High Court · AIR 1978 MP 18 : (1980) ILR (MP) 169 : (1977) JLJ 687 : (1977) MPLJ 695
Motor Vehicles Act, 1939 — Section 110
High Courts21 Jul 1977Dismissed
Mukutdhari Sharma Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1978 MP 46 : (1981) ILR (MP) 665 : (1978) MPLJ 156
Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 328(1), 328(6), 36, 43(2)
High Courts20 Jul 1977Dismissed
Harcharanlal Sharnandlal Gupta Vs Regional Transport Authority Gwalior, and others
Madhya Pradesh High Court · AIR 1978 MP 22 : (1977) JLJ 728 : (1977) MPLJ 816
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 57(2), 58(2)
High Courts20 Jul 1977
Commissioner of Income Tax Vs Ganpatji Tuniyabhai
Madhya Pradesh High Court · (1979) 117 ITR 291
Income Tax Act, 1922 — Section 26AIncome Tax Rules, 1922 — Rule 6
High Courts20 Jul 1977Dismissed
Harcharanlal Gupta Vs Regional Transport Authority, Gwalior and Others
Madhya Pradesh High Court · AIR 1978 MP 22 : (1977) JLJ 728 : (1977) MPLJ 816
Motor Vehicles Act, 1939 — Section 57(2), 58(2)
High Courts19 Jul 1977Allowed
Kedar Nath Jain Vs State of M.P.
Madhya Pradesh High Court · (1977) JLJ 660
Penal Code, 1860 (IPC) — Section 193, 467, 471