High Courts15 Nov 1977Dismissed
Sudhir Kumar Mishra and Others Vs Municipal Corporation, Jabalpur and Another
Madhya Pradesh High Court · (1980) ILR (MP) 536 : (1978) MPLJ 14
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1977
163 judgments · page 2 of 9
High Courts15 Nov 1977Dismissed
Smt. Yuvrani Tank Rajeshwari Devi Vs Harilal and Others
Madhya Pradesh High Court · AIR 1978 MP 201 : (1978) 23 MPLJ 433 : (1978) MPLJ 433
Evidence Act, 1872 — Section 101, 102, 103, 104Succession Act, 1925 — Section 263, 283
High Courts10 Nov 1977Allowed
Amritlal Kanji Vs Keshriprasad Bilaiya and Another
Madhya Pradesh High Court · (1978) MPLJ 183 : (1978) MPLJ 164
Land Revenue Act, 1881 — Section 78, 83
High Courts09 Nov 1977
Brij Gopal Denga and Others Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 1978 MP 122 : (1979) ILR (MP) 571 : (1978) JLJ 96 : (1978) 23 MPLJ 70
Constitution of India, 1950 — Article 226, 228A, 228A(3)
High Courts05 Nov 1977Allowed
U.P. Madhya Pradesh Transport Co. Vs Mukesh Trading Co.
Madhya Pradesh High Court · (1977) MPLJ 261
Limitation Act, 1908 — Article 30Limitation Act, 1963 — Section 10, 11
High Courts03 Nov 1977
Laxminarayan Sharma Vs Property Tax Officer, Shajapur
Madhya Pradesh High Court · (1978) JLJ 17
Constitution of India, 1950 — Article 226, 227
High Courts01 Nov 1977Dismissed
Majin Thomas George Vs State of M.P.
Madhya Pradesh High Court · (1978) JLJ 62 : (1978) MPLJ 164 : (1978) MPLJ 156
Penal Code, 1860 (IPC) — Section 300, 302
High Courts31 Oct 1977
State of M.P. Vs Bashudeo and others
Madhya Pradesh High Court · (1979) ILR (MP) 560 : (1979) JLJ 742
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts28 Oct 1977Allowed
Mahesh Kumar Verma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1980) ILR (MP) 443 : (1978) JLJ 203 : (1978) MPLJ 54 : (1978) MPLJ 49
Constitution of India, 1950 — Article 226
High Courts27 Oct 1977Allowed
Tikaram Windwar Vs Registrar, Co-operative Societies, M.P., Bhopal and Another
Madhya Pradesh High Court · (1980) ILR (MP) 624 : (1978) JLJ 201 : (1978) MPLJ 57 : (1978) MPLJ 54
Penal Code, 1860 (IPC) — Section 226Police Act, 1861 — Section 34(6)
High Courts25 Oct 1977
Sudhir Kumar Mishra and Others Vs Municipal Corporation, Jabalpur and Another
Madhya Pradesh High Court · AIR 1978 MP 65 : (1979) ILR (MP) 186 : (1978) JLJ 155 : (1978) 23 MPLJ 9 : (1978) MPLJ 9
Madhya Pradesh Municipal Corporation Act, 1956 — Section 58(1)
High Courts17 Oct 1977Dismissed
Pooranmal Vs Sushila Devi and Another
Madhya Pradesh High Court · AIR 1979 MP 58 : (1981) ILR (MP) 418 : (1979) 24 MPLJ 58 : (1979) MPLJ 58
Madhya Pradesh Anusuchit Jati Tatha Anusuchit Janjati Rini Sahayata Adhiniyam, 1967 — Section 2(4), 6
High Courts14 Oct 1977Allowed
Kailash Narayan Vs Bundi Bai and Others
Madhya Pradesh High Court · AIR 1978 MP 94 : (1978) JLJ 58 : (1978) 23 MPLJ 109 : (1978) MPLJ 109
Civil Procedure Code, 1908 (CPC) — Section 11Suits Valuation Act, 1887 — Section 9Suits Valuation Rules, 1887 — Rule 1(3)
High Courts11 Oct 1977Allowed
Deo Singh Kunjlal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1978) JLJ 628 : (1978) MPLJ 536 : (1978) MPLJ 532
Madhya Pradesh Excise Act, 1915 — Section 34(a)
High Courts11 Oct 1977Allowed
Chhotelal Mannalal Nagar Vs District Magistrate, Indore and Others
Madhya Pradesh High Court · (1978) MPLJ 204
Constitution of India, 1950 — Article 12, 226, 227Madhya Pradesh Co-operative Societies Act, 1960 — Section 11, 12, 19(a), 2(3), 22
High Courts08 Oct 1977
The Madhya Pradesh State Road Transport Corporation Vs The Regional Transport Authority, Jabalpur and Another
Madhya Pradesh High Court · AIR 1978 MP 1 : (1977) JLJ 849
Constitution (Forty-Second Amendment) Act, 1976 — Section 58, 58(2), 58(3)Constitution of India, 1950 — Article 226, 226(1), 226(3)Motor Vehicles Act, 1939 — Section 57(8), 64, 64
High Courts08 Oct 1977Dismissed
M.P. State Road Transport Corpn., Bhopal Vs Regional Transport Authority, Jabalpur and another
Madhya Pradesh High Court · AIR 1978 MP 1 : (1977) JLJ 849
Constitution of India, 1950 — Article 131A, 226, 226(1), 226(3)Limitation Act, 1963 — Section 14
High Courts07 Oct 1977Allowed
Chhotelal Pannalal Nagar Vs D.M., Indore and Others
Madhya Pradesh High Court · AIR 1978 MP 191 : (1978) MPLJ 207
Constitution of India, 1950 — Article 12, 226
High Courts05 Oct 1977Allowed
Mathew Elenjical and Another Vs The Nagpur Roman Catholic Diocesan Corpn. (P) Ltd.
Madhya Pradesh High Court · AIR 1978 MP 39 : (1979) ILR (MP) 1008 : (1977) MPLJ 811
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 5(2)
High Courts05 Oct 1977Allowed
Mathew Elenjical and another Vs Nagpur Roman Catholic Diocesan Corporation (P.) Ltd.
Madhya Pradesh High Court · AIR 1978 MP 39 : (1979) ILR (MP) 1008 : (1977) MPLJ 811
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10