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Madhya Pradesh High Court judgments, 1962

289 judgments · page 9 of 15

High Courts02 May 1962Dismissed

Komalchand Vs State

Madhya Pradesh High Court · (1963) JLJ 461

Evidence Act, 1872 — Section 115Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 116
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High Courts02 May 1962Allowed

Mahadulal and Another Vs Chironji Lal and Others

Madhya Pradesh High Court · AIR 1963 MP 51 : (1964) ILR (MP) 721 : (1962) 7 MPLJ 1102 : (1962) MPLJ 1102

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 2 Rule 2, Order 6 Rule 17, Order 6 Rule 2, Order 7 Rule 7Limitation Act, 1963 — Section 22Trusts Act, 1882 — Section 4, 5, 6, 94
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High Courts02 May 1962Dismissed

Mahadulal Vs Chironjilal

Madhya Pradesh High Court · (1962) JLJ 764

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Section 22
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High Courts30 Apr 1962

In Re: Kaluram

Madhya Pradesh High Court · AIR 1966 MP 342 : (1966) CriLJ 1448 : (1966) ILR (MP) 847 : (1966) JLJ 745 : (1966) 11 MPLJ 821

Contempt of Courts Act, 1971 — Section 3
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High Courts26 Apr 1962Allowed

Ganpat Vs Gendalal

Madhya Pradesh High Court · (1965) JLJ 1070

Civil Procedure Code, 1908 (CPC) — Section 48, 48(1)(b)
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High Courts25 Apr 1962Dismissed

Dwarka Prasad Naik Vs Shyama Charan Naik

Madhya Pradesh High Court · AIR 1964 MP 57 : (1963) ILR (MP) 434 : (1963) JLJ 479 : (1963) MPLJ 624

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(1)Limitation Act, 1908 — Section 18
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High Courts25 Apr 1962Allowed

Nathilal Vs R.G. Moghe

Madhya Pradesh High Court · (1962) JLJ 586

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 4(g)
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