COURT ARCHIVE

Madhya Pradesh High Court judgments, 1962

289 judgments · page 8 of 15

High Courts16 Jul 1962Dismissed

Chaudhari Kanhaiyalal Keshrimalji and Another Vs Shankarprasadji Babu Ramprasad Bhargava and Others

Madhya Pradesh High Court · AIR 1964 MP 259 : (1964) ILR (MP) 632

Civil Procedure Code, 1908 (CPC) — Section 92, 92(1)Court Fees Act, 1870 — Article 17, 7

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High Courts16 Jul 1962Allowed

Madhav Singh Vs Ramnarain and Others

Madhya Pradesh High Court · (1968) JLJ 426

Constitution of India, 1950 — Article 227

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High Courts10 Jul 1962Dismissed

Solanki Workshop Vs Regional Provident Fund Commissioner

Madhya Pradesh High Court · (1962) JLJ 666

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 5, 6, 6(1)

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High Courts10 Jul 1962Dismissed

Solanki Workshop Vs Regional Provident Fund Commissioner and Another

Madhya Pradesh High Court · AIR 1963 MP 7 : (1962) 5 FLR 398 : (1963) ILR (MP) 1014 : (1963) 1 LLJ 613 : (1962) 7 MPLJ 1003 : (1962) MPLJ 1003

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 5, 6, 6(1), 6(2)

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High Courts05 Jun 1962Dismissed

Daluram Pannalal Vs Assistant Com. Sales Tax

Madhya Pradesh High Court · (1962) JLJ 716

Madhya Bharat Sales Tax Act, 1950 — Section 14(1)(c)Madhya Pradesh General Sales Tax Act, 1958 — Section 19

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High Courts03 Jun 1962

Sube Vs State

Madhya Pradesh High Court · (1962) JLJ 579

Penal Code, 1860 (IPC) — Section 302

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High Courts10 May 1962Dismissed

Juggankhan Jamshankhan Vs State

Madhya Pradesh High Court · AIR 1963 MP 102 : (1963) CriLJ 296 : (1963) JLJ 959

Evidence Act, 1872 — Section 14Penal Code, 1860 (IPC) — Section 300, 302, 304A, 88

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High Courts05 May 1962Dismissed

Ramkishan Vs State

Madhya Pradesh High Court · (1964) JLJ 452

Madhya Bharat Municipalities Act, 1954 — Section 203

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High Courts04 May 1962Allowed

Bahorilal Vs Keshav Prasad

Madhya Pradesh High Court · (1963) JLJ 193

Central Provinces and Berar Municipalities Act, 1922 — Section 18A

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High Courts04 May 1962Dismissed

Baburao Vs Mst. Sushila Bai and Others

Madhya Pradesh High Court · AIR 1964 MP 73 : (1963) JLJ 446 : (1963) MPLJ 426

Hindu Marriage Act, 1955 — Section 24, 9(1)

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High Courts04 May 1962Dismissed

Babulal Vs Smt. Dwarkabai and Others

Madhya Pradesh High Court · (1963) JLJ 196 : (1967) MPLJ 757

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts04 May 1962

State Vs Gulabkban

Madhya Pradesh High Court · (1964) JLJ 394

Constitution of India, 1950 — Article 226, 227

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High Courts03 May 1962Allowed

Tulsa Koli Vs Pannalal Natha Koli and Another

Madhya Pradesh High Court · AIR 1963 MP 5 : (1962) JLJ 454 : (1962) 7 MPLJ 987 : (1962) MPLJ 987

Hindu Adoptions and Maintenance Act, 1956 — Section 18(2)Hindu Marriage Act, 1955 — Section 10(1), 9(1), 9(2)

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High Courts03 May 1962Allowed

Laxmichand Modi Vs B.R. Mandal

Madhya Pradesh High Court · (1964) JLJ 313

Constitution of India, 1950 — Article 226, 227

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High Courts03 May 1962Allowed

Ghasilal Vs Inayatali

Madhya Pradesh High Court · (1964) JLJ 582

Limitation Act, 1963 — Section 22

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High Courts03 May 1962Allowed

State of Madhya Pradesh Vs Raja Balbhadra Singh

Madhya Pradesh High Court · AIR 1964 MP 231 : (1964) ILR (MP) 270 : (1964) JLJ 446 : (1964) MPLJ 527

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, 9Court Fees Act, 1870 — Article 1

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High Courts03 May 1962Allowed

Antoolal Vs Chhitarmal

Madhya Pradesh High Court · (1965) JLJ 197

Civil Procedure Code, 1908 (CPC) — Section 2(12)

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High Courts03 May 1962Allowed

Himmat Singh Vs Pratap Singh

Madhya Pradesh High Court · (1963) JLJ 72

Madhya Pradesh Land Revenue Code, 1959 — Section 158, 250, 257

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High Courts03 May 1962Dismissed

Putli Bai Vs Municipal Corp. Gwalior

Madhya Pradesh High Court · (1964) JLJ 464

Madhya Bharat Municipal Corporation Act, 1956 — Section 401, 401(1)

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High Courts02 May 1962

Battulal Vs Commissioner of Sales Tax

Madhya Pradesh High Court · (1964) ILR (MP) 175 : (1962) 7 MPLJ 915 : (1962) 13 STC 893

Madhya Pradesh General Sales Tax Act, 1958 — Section 11(5)

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