High Courts10 May 1955

State Vs Kishan

Madhya Pradesh High Court · AIR 1955 MP 207 : (1955) CriLJ 1504

Constitution of India, 1950 — Article 16, 17, 32, 33, 34
High Courts06 May 1955

Asaram Vs State

Madhya Pradesh High Court · (1955) 05 MP CK 0001

Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1Limitation Act, 1908 — Article 170, 5
High Courts26 Apr 1955

Pushpadant Vs Shakharam

Madhya Pradesh High Court · (1955) 04 MP CK 0008

Constitution of India, 1950 — Article 227Limitation Act, 1908 — Section 12, 12(2), 29, 29(2), 9(3)Madhya Bharat Sthan Niyantran Vidhan, 2006 — Section 18, 2, 22, 4, 7
High Courts15 Apr 1955Dismissed

Shivnath Singh Vs The State

Madhya Pradesh High Court · (1955) 04 MP CK 0005

Constitution of India, 1950 — Article 16(1), 226, 311(2), 6(1), 7(2)Madhya Bharat Retrenchment Rules — Rule 7
High Courts31 Mar 1955Dismissed

Vishwanath Vs Haidarali

Madhya Pradesh High Court · (1955) 03 MP CK 0002

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 1(2), 115Transfer of Property Act, 1882 — Section 67A