High Courts02 Feb 1955Dismissed
Ramnarain Vs Shrikrishna
Madhya Pradesh High Court · AIR 1956 MP 75
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1955
150 judgments · page 8 of 8
High Courts01 Feb 1955Allowed
Premadib Pictures Vs New Sound Pictures
Madhya Pradesh High Court · AIR 1955 MP 193
Civil Procedure Code, 1908 (CPC) — Section 15, 16, 16, 16, 17, 17, 17Contract Act, 1872 — Section 28
High Courts27 Jan 1955
Gendalal Vs Nanalal
Madhya Pradesh High Court · (1955) 01 MP CK 0005
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts25 Jan 1955Allowed
Jaygopal Vs Deviram
Madhya Pradesh High Court · AIR 1957 MP 99
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102, Order 21 Rule 36
High Courts25 Jan 1955Dismissed
Swarupkishore Vs Goverdhandas
Madhya Pradesh High Court · AIR 1956 MP 84
High Courts22 Jan 1955Dismissed
Permanand Vs Laxminarain
Madhya Pradesh High Court · AIR 1955 MP 129
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17, 17(1)(c), 49Stamp Act, 1899 — Section 35
High Courts15 Jan 1955
Smt. Sundi Vs State
Madhya Pradesh High Court · (1955) 01 MP CK 0001
Succession Act, 1925 — Section 192, 193, 218, 219, 253
High Courts10 Jan 1955Dismissed
Basanti bai Vs Vishnu Kumar
Madhya Pradesh High Court · (1955) 01 MP CK 0002
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 115, 141, 151