High Courts07 Mar 2025
Churamani Basnett Vs District Collector, Namchi Districts & Ors
Sikkim High Court · (2025) 03 SIK CK 0698
COURT ARCHIVE
Sikkim High Court judgments
1,841 judgments · page 9 of 93
High Courts04 Mar 2025Dismissed
Dr. Doma T. Bhutia Vs Union Of India & Another
Sikkim High Court · (2025) 03 SIK CK 0692
Income Tax Act, 1961 - Section 10(26AAA)Constitution Of India, 1950 - Article 32, 371F, 371F(k)
High Courts26 Feb 2025Disposed Of
Milan Tamang Vs Doma Tamang And Others
Sikkim High Court · (2025) 02 SIK CK 0954
High Courts24 Feb 2025Disposed Of
State Of Sikkim Vs Bedu Prasad Tewari
Sikkim High Court · (2025) 02 SIK CK 0952
High Courts24 Feb 2025Disposed Of
Divisional Manager, National Insurance Company Limited And Another Vs Dhanesh Gupta Alias Dhanesh Kumar Gupta And Another
Sikkim High Court · (2025) 02 SIK CK 0951
Motor Vehicles Act, 1988 &mash; Section 173(1)
High Courts20 Feb 2025Allowed
Branch Manager, Shriram General Insurance Company Limited Vs Dil Maya Rai And Others
Sikkim High Court · (2025) 02 SIK CK 0950
High Courts13 Dec 2024Disposed Of
Manju Minda And Others Vs Manoj Kumar Gupta And Others
Sikkim High Court · (2024) 12 SIK CK 0018
High Courts12 Dec 2024Dismissed
National Insurance Company Limited Vs Nim Tshering Sherpa And Another
Sikkim High Court · (2024) 12 SIK CK 0019
Motor Vehicles Act, 1988 &mash; Section 147, 149, 149(2), 149(7), 163A, 166, 170, 173
High Courts11 Dec 202454 Sikkim (Pension) Rules
Mani Kumar Subba Vs State Of Sikkim & Ors.
Sikkim High Court · (2024) 12 51 CK 0001
All India Services Act, 1951 — Section 3(1)Employees' State Insurance Act, 1948 — Section 2(9)(b)Sikkim Government Servants� (Discipline And Appeal) Rules, 1985 — Rule 3(ix), 5, 10, 11
High Courts11 Dec 2024Allowed
Dinesh Ahirwar Vs State Of Sikkim
Sikkim High Court · (2024) 12 SIK CK 0016
Code Of Criminal Procedure, 1973 — Section 397(1)Indian Penal Code, 1860 — Section 354D
High Courts10 Dec 2024Disposed Of
New India Assurance Co. Ltd. Vs Hemlata Lucksom And Another
Sikkim High Court · (2024) 12 SIK CK 0017
Motor Vehicles Act, 1988 &mash; Section 146, 147, 166
High Courts10 Dec 2024Disposed Of
New India Assurance Co. Ltd. Vs Sunita Pradhan
Sikkim High Court · (2024) 12 SIK CK 0015
Motor Vehicles Act, 1988 &mash; Section 146, 147, 166
High Courts09 Dec 2024Allowed
Bidhan Gurung Vs State Of Sikkim
Sikkim High Court · (2024) 12 SIK CK 0006
Code Of Criminal Procedure, 1973 — Section 389(1)Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 6Indian Penal Code, 1860 — Section 376
High Courts04 Dec 2024Disposed Of
Sandeep Gajmer @ Sandeep Gazmer Vs State Of Sikkim
Sikkim High Court · (2024) 12 SIK CK 0005
Code Of Criminal Procedure, 1973 — Section 389, 389(1), 439Indian Penal Code, 1860 — Section 376(1)
High Courts04 Dec 2024Dismissed
Jeet Hang Subba Vs State Of Sikkim
Sikkim High Court · (2024) 12 SIK CK 0004
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 376(1)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4(1)
High Courts04 Dec 2024Allowed
Txxxxx Rxx (Victim�s Father Name Redacted) Vs State Of Sikkim
Sikkim High Court · (2024) 12 SIK CK 0001
Protection Of Children From Sexual Offences Act, 2012 — Section 2(d), 5(n), 5(l), 5(m), 6, 9(l), 9(m), 9(n), 10, 29Indian Penal Code, 1860 — Section 354, 376(2)(f), 376(2)(n), 376(3)Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts03 Dec 2024Disposed Of
CB Hang Yaku Rai Vs M/S A.K. Builders
Sikkim High Court · (2024) 12 SIK CK 0002
Arbitration And Conciliation Act, 1996 — Section 11
High Courts28 Nov 2024Disposed Of
Branch Manager, National Insurance Company Limited And Another Vs Diku Maya Sharma And Another
Sikkim High Court · (2024) 11 SIK CK 0040
Motor Vehicles Act, 1988 &mash; Section 166Indian Penal Code, 1860 — Section 279, 337, 338
High Courts21 Nov 2024Dismissed
National Insurance Company Limited Vs Nim Lhamu Sherpa And Another
Sikkim High Court · (2024) 11 SIK CK 0018
Motor Vehicles Act, 1988 — Section 147, 149, 149(2), 149(7), 163A, 163A(1), 166, 170, 173