COURT ARCHIVE

Sikkim High Court judgments

1,841 judgments · page 8 of 93

High Courts17 Apr 2025Disposed Of

Branch Manager, HDFC ERGO General Insurance Company Limited Vs Dhan Kumari Rai And Others

Sikkim High Court · (2025) 04 SIK CK 0681

Motor Vehicles Act, 1988 &mash; Section 173(1)

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High Courts16 Apr 2025Disposed Of

Shanu Rai @ Netra Kumar Rai Vs State Of Sikkim

Sikkim High Court · (2025) 04 SIK CK 0679

Protection Of Children From Sexual Offences Act, 2012 - Section 5(g), 6Indian Penal Code, 1860 - Section 34, 366, 376D, 376DACode Of Criminal Procedure, 1973 - Section 164, 313

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High Courts16 Apr 2025Dismissed

Ganesh Dhakal & Ors. Vs State Of Sikkim & Ors.

Sikkim High Court · (2025) 04 SIK CK 0675

Indian Penal Code, 1860 - Section 342, 366, 376, 376(1), 376(2)(b), 376(2)(c)Code Of Criminal Procedure, 1973 - Section 313, 377

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High Courts11 Apr 2025Allowed

M/S A2Z Infra Engineering Ltd Vs Union Of India, Represented By The Secretary, To The Government Of India, Ministry Of Finance Department Of Revenue, New Block, New Delhi-110001 & Ors.

Sikkim High Court · (2025) 04 SIK CK 0672

Central Goods & Services Tax Act, 2017 - Section 16, 16(4), 16(5), 16(6)Central Goods And Services Tax Act, 2017 - Section 16, 16(4), 16(5), 16(6)

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High Courts07 Apr 2025Dismissed

Bikash Rai Vs State Of Sikkim

Sikkim High Court · (2025) 04 SIK CK 0655

Children From Sexual Offences Act, 2012 - Section 7, 8, 9(m), 10, 11(i), 12Indian Penal Code, 1860 - Section 354Code Of Criminal Procedure, 1973 - Section 313

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High Courts03 Apr 2025Disposed Of

Mani Kumar Subba Vs State Of Sikkim & Ors.

Sikkim High Court · (2025) 04 SIK CK 0647

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High Courts02 Apr 2025Disposed Of

M/S Torrent Pharmaceuticals Ltd. (Unit-III), (Erstwhile Unichem Laboratories Ltd.) Vs Union Of India, Through Secretary, Department Of Revenue, Ministry Of Finance, North Block, New Delhi-110001. & Ors.

Sikkim High Court · (2025) 04 SIK CK 0678

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High Courts02 Apr 2025Allowed

Nandu Ram Rai Vs State Of Sikkim

Sikkim High Court · (2025) 04 SIK CK 0634

Code Of Criminal Procedure, 1973 - Section 389(1)Protection Of Children From Sexual Offences Act, 2012 - Section 9(c), 9(f), 9(l), 9(m), 9(c), 9(f), 9(l), 9(m), 10Indian Penal Code, 1860 - Section 354

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High Courts01 Apr 2025Dismissed