COURT ARCHIVE

Sikkim High Court judgments, 2002

5 judgments · page 1 of 1

High Courts05 Jul 2002

Dil Bahadur Tamang Vs State of Sikkim

Sikkim High Court · (2005) CriLJ 786

High Courts29 Jun 2002Allowed

Damber Bahadur Chettri Vs State of Sikkim

Sikkim High Court · (2005) CriLJ 808

High Courts25 Jun 2002

Sonam Sherpa Vs State of Sikkim

Sikkim High Court · (2004) CriLJ 4152

High Courts10 Jun 2002

Gompu Lepcha Vs State of Sikkim

Sikkim High Court · (2002) 06 SIK CK 0001

High Courts28 May 2002Allowed

Puran Tirwa (Bishwakarma) Vs State of Sikkim

Sikkim High Court · (2004) CriLJ 4416