High Courts19 Dec 2003Allowed
Superintendent of Police, C.B.I., SPE/ACU (VI) Vs Sonam Wangdi
Sikkim High Court · (2004) CriLJ 4349
COURT ARCHIVE
Sikkim High Court judgments, 2003
21 judgments · page 1 of 2
High Courts15 Dec 2003
Ranjit Roy and Another Vs State of Sikkim
Sikkim High Court · (2005) CriLJ 613
High Courts08 Dec 2003Allowed
Smt. Kanta Theeng Vs State of Sikkim
Sikkim High Court · (2004) CriLJ 728
High Courts08 Dec 2003Dismissed
Prem Subba and Another Vs State of Sikkim
Sikkim High Court · (2004) CriLJ 1084
High Courts03 Dec 2003Dismissed
Sukhwinder Singh Vs State of Sikkim
Sikkim High Court · (2003) 12 SIK CK 0003
High Courts30 Sept 2003Dismissed
M. Chandran Vs Tashi Namgyal Academy Board and Another
Sikkim High Court · AIR 2005 Sikk 2
High Courts23 Sept 2003
Ben Kumar Rai alias Johny Rai Vs State of Sikkim
Sikkim High Court · (2004) CriLJ 4080
High Courts23 Sept 2003Allowed
National Panasonic India Pvt. Ltd. and Others Vs B.B. Mishra and Another
Sikkim High Court · (2003) CriLJ 4295
High Courts11 Sept 2003Dismissed
Pawan Kumar Rai Vs State of Sikkim
Sikkim High Court · (2005) CriLJ 289
High Courts11 Sept 2003Dismissed
O.P. Bhandari Vs State of West Bengal and Others
Sikkim High Court · AIR 2004 Sikk 24
High Courts21 Jul 2003Dismissed
Shri Lal Bahadur Chhetri Vs The State of Sikkim
Sikkim High Court · AIR 2004 Sikk 1
High Courts21 Jul 2003
State of Sikkim and Others Vs State of Tamil Nadu and Others
Sikkim High Court · AIR 2004 Sikk 11
High Courts30 Jun 2003Dismissed
Rocky Benediek and Another Vs State of Sikkim
Sikkim High Court · (2003) CriLJ 3309
High Courts30 Jun 2003Dismissed
Registrar General, High Court of Sikkim Vs Hem Lall Bhandari
Sikkim High Court · (2003) CriLJ 3967
High Courts24 Jun 2003
Pooja Fortune Pvt. Ltd. and Another Vs State of Sikkim and Others
Sikkim High Court · AIR 2003 Sikk 13
High Courts26 May 2003Dismissed
Rajen Limboo Vs State of Sikkim
Sikkim High Court · (2003) CriLJ 1903
High Courts17 May 2003
Hem Lall Bhandari Vs State of Sikkim and Others
Sikkim High Court · AIR 2003 Sikk 1
High Courts01 May 2003
Nar Bahadur Bhandari etc. Vs State, etc.
Sikkim High Court · (2003) CriLJ 2799
High Courts25 Mar 2003Allowed
Gupta Kumar Sundas Vs State of Sikkim
Sikkim High Court · (2004) CriLJ 2808