High Courts22 Aug 2001Dismissed
Pem Dorjee Bhutia and Another Vs State of Sikkim
Sikkim High Court · (2002) CriLJ 4641
COURT ARCHIVE
Sikkim High Court judgments, 2001
14 judgments · page 1 of 1
High Courts19 Jun 2001Dismissed
Madan Chettri Vs State of Sikkim
Sikkim High Court · (2002) CriLJ 3149
High Courts01 Jun 2001Dismissed
State of Sikkim Vs Buglar Muslim
Sikkim High Court · (2002) CriLJ 168
High Courts10 Apr 2001Dismissed
Mani Kumar Thapa Vs State of Sikkim
Sikkim High Court · (2002) CriLJ 876
High Courts21 Mar 2001Allowed
Ran Tshering Lepcha Vs State of Sikkim
Sikkim High Court · (2002) CriLJ 511
High Courts19 Mar 2001Dismissed
Sampatlal Bucha and Another Vs Union of India (UOI) and Others
Sikkim High Court · AIR 2002 Sikk 1
High Courts07 Mar 2001Allowed
Udai Man Gurung Vs State of Sikkim
Sikkim High Court · (2002) CriLJ 691