High Courts15 Dec 1983
Leda Bhutia Vs State of Sikkim and Another
Sikkim High Court · (1984) CriLJ 1429
COURT ARCHIVE
Sikkim High Court judgments, 1983
10 judgments · page 1 of 1
High Courts07 Oct 1983
Purna Bahadur Bista Vs Santa Bista and Another
Sikkim High Court · (1984) CriLJ 1145
High Courts09 Sept 1983Dismissed
Ratna Bahadur Rai and others Vs Bir Bahadur Rai
Sikkim High Court · (1983) 09 SIK CK 0001
High Courts29 Aug 1983Allowed
Jiwan Ram Vs Tobgyal Wangchuk Tenzing and others
Sikkim High Court · AIR 1985 Sikk 10
High Courts15 Jun 1983
Tshering Wangchuk Bhutia and Others Vs Naksingh Bhutia and Others
Sikkim High Court · (1983) CriLJ 1904
High Courts15 Jun 1983Dismissed
P.S. Nirash and another Vs Smt. Mintok Dolma Kazini and another
Sikkim High Court · (1983) 06 SIK CK 0001
High Courts27 May 1983
Bishnu Prasad Sharma Vs Kharga Singh Rai and Another
Sikkim High Court · (1983) CriLJ 1909
High Courts12 May 1983
Union of India (UOI) Vs Ashok Tshering Lama
Sikkim High Court · AIR 1983 Sikk 19
High Courts12 May 1983Dismissed
Gangadhar Sarda Vs Union of India
Sikkim High Court · (1983) 05 SIK CK 0001
High Courts20 Apr 1983Dismissed
Ram Chandra Shah Vs Phup Tshering Bhutia
Sikkim High Court · (1983) 04 SIK CK 0001