CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Sikkim High Court/1989

COURT ARCHIVE

Sikkim High Court judgments, 1989

1 judgments · page 1 of 1

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1975
High Courts19 Jul 1989

Balchand Udairam and Another, Ramchandra Verma, Saroj Agarwal, Rameshwarlal Kandoi and Others, Narpat Singhi and Another, Jiwan Ram Agarwal, Ishwarchandra Singhal and Another, Chothmull Joshi, Asha Devi Singhi, Durga Prasad Bhawanipuri and Another, Jagat Singh Singhi, Amar Singh Singhi and Anand Kumar Singhal and Another Vs State of Sikkim and Others

Sikkim High Court · (1989) 180 ITR 530 : (1990) 50 TAXMAN 36

Read judgment

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions