High Courts08 Dec 2023Disposed Of
Union Of India Vs M/S Nar Bahadur Dahal
Sikkim High Court · (2023) 12 SIK CK 0032
Arbitration And Conciliation Act, 1996 — Section 29A, 29A(4), 29A(5)
COURT ARCHIVE
Sikkim High Court judgments, 2023
173 judgments · page 1 of 9
High Courts08 Dec 2023Partly Allowed
Nim Pincho Bhutia & Ors Vs Bhim Bahadur Rasaily/Kami Ors
Sikkim High Court · (2023) 12 SIK CK 0031
High Courts08 Dec 2023Disposed Of
Chewang Dorjee Bhutia Vs Secretary, Land Revenue Department And Ors
Sikkim High Court · (2023) 12 SIK CK 0030
High Courts07 Dec 2023Dismissed
Mani Kumar Subba Vs State Of Sikkim Through Chief Secretary, Government Of Sikkim, Tashiling Secretariat, Gangtok-737101 & Ors
Sikkim High Court · (2023) 12 SIK CK 0029
Disaster Management Act, 2005 — Section 23
High Courts07 Dec 2023Disposed Of
Amber Bahadur Subba (Limboo) And Others Vs Gopal Sharma And Others
Sikkim High Court · (2023) 12 SIK CK 0026
High Courts06 Dec 2023Allowed
Lalit Subba Vs State Of Sikkim
Sikkim High Court · (2023) 12 SIK CK 0022
Code Of Criminal Procedure, 1973 — Section 389(1), 389(3)
High Courts06 Dec 2023Disposed Of
Ambika Pradhan And Ano Vs State Of Sikkim And Ors
Sikkim High Court · (2023) 12 SIK CK 0021
Sikkim Civil Courts Act, 1978 — Section 17, 18
High Courts04 Dec 2023
Golden Gaming International Private Limited Vs Union Of India & Ors.
Sikkim High Court · (2023) 12 SIK CK 0014
High Courts04 Dec 2023Disposed Of
Harka Bahadur Baraily & Ors. Vs State Of Sikkim
Sikkim High Court · (2023) 12 SIK CK 0011
Indian Penal Code, 1860 — Section 326
High Courts01 Dec 2023Disposed Of
Guru Singh Sabha Vs State Of Sikkim & Ors.
Sikkim High Court · (2023) 12 SIK CK 0010
Constitution Of India, 1950 — Article 226
High Courts01 Dec 2023Disposed Of
Border Roads Organisation (BRO) Vs Abhyudaya Housing And Construction Private Limited
Sikkim High Court · (2023) 12 SIK CK 0007
High Courts01 Dec 2023
M/S Nauratanmal Ashok Kumar & Anr Vs Yangzila Bhutiani & Anr
Sikkim High Court · (2023) 12 SIK CK 0002
High Courts30 Nov 2023
Ravi Tamang Vs State Of Sikkim & Ors.
Sikkim High Court · (2023) 11 SIK CK 0069
Right Of Persons With Disabilities Act, 2016 — Section 34
High Courts30 Nov 2023
Chandu Sherpa & Ors Vs Raju Rai & Anr
Sikkim High Court · (2023) 11 SIK CK 0066
High Courts23 Nov 2023
Pema Tenzing Bhutia Vs State Of Sikkim & Ors
Sikkim High Court · (2023) 11 SIK CK 0054
High Courts22 Nov 2023Dismissed/ Disposed Of
Bed Prakash Adhikari Vs State Of Sikkim
Sikkim High Court · (2023) 11 SIK CK 0039
Code Of Criminal Procedure, 1973 — Section 389, 482Protection Of Children From Sexual Offences Act, 2012 — Section 9(m), 10
High Courts20 Nov 2023Disposed Of
M/S Lupin Limited & Anr Vs Union Of India & Anr
Sikkim High Court · (2023) 11 SIK CK 0038
High Courts07 Nov 2023
Ashish Manger Vs State Of Sikkim
Sikkim High Court · (2023) 11 SIK CK 0012
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 6, 9, 9(2)Code Of Criminal Procedure, 1973 — Section 164, 391Protection Of Children From Sexual Offences Act, 2012 — Sections 9(l), 9(m), 9(n), 10
High Courts06 Nov 2023Disposed Of
M/S Garg Sons Estate Promoters Pvt. Ltd Vs State Of Sikkim & Ors
Sikkim High Court · (2023) 11 SIK CK 0001
High Courts20 Oct 2023
Aakash Gurung & Ors Vs State Of Sikkim & Ors.
Sikkim High Court · (2023) 10 SIK CK 0066