High Courts27 Feb 2023
Guru Singh Sabha And Another Vs State Of Sikkim And Others
Sikkim High Court · (2023) 02 SIK CK 0051
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order I Rule 10(2)
COURT ARCHIVE
Sikkim High Court judgments, 2023
173 judgments · page 9 of 9
High Courts24 Feb 2023
College Of Agriculture Engineering And Post Harvest Technology Vs State Of Sikkim And Others
Sikkim High Court · (2023) 02 SIK CK 0036
High Courts24 Feb 2023Disposed Of
Anil Rai And Others Vs State Of Sikkim And Another
Sikkim High Court · (2023) 02 SIK CK 0034
High Courts23 Feb 2023Allowed
Zydus Welness Products Limited Vs Union Of India & Ors.
Sikkim High Court · (2023) 02 SIK CK 0033
High Courts23 Feb 2023Disposed Of
Kamala Tamang & Ors Vs State Of Sikkim & Ors.
Sikkim High Court · (2023) 02 SIK CK 0032
High Courts23 Feb 2023Allowed/ Disposed Of
Alkem Laboratories Limited Vs Union Of India & Ors
Sikkim High Court · (2023) 02 SIK CK 0029
High Courts22 Feb 2023
Subham Silal Vs Saroja Chettri And Others
Sikkim High Court · (2023) 02 SIK CK 0026
High Courts20 Feb 2023
Tulshi Prasad Gupta Vs Nathuni Prasad Gupta And Others
Sikkim High Court · (2023) 02 SIK CK 0017
High Courts20 Feb 2023Disposed Of
Urmila Biswakarma (Chettri) And Others Vs Branch Manager, New India Assurance Company Ltd.
Sikkim High Court · (2023) 02 SIK CK 0016
High Courts17 Feb 2023
Bar Association Of Sikkim & Ors Vs State Of Sikkim & Ors
Sikkim High Court · (2023) 02 SIK CK 0021
High Courts16 Feb 2023
Sikkim Gorkha Jagaran Sangh & Ors. Vs Union Of India & Ors.
Sikkim High Court · (2023) 02 SIK CK 0005
High Courts19 Jan 2023
Tej Bahadur Thapa Vs Union Of India & Ors.
Sikkim High Court · (2023) 01 SIK CK 0003
High Courts12 Jan 2023Dismissed
Bhawesh Gazmer And Ors. Vs State Of Sikkim & Ors
Sikkim High Court · (2023) 01 SIK CK 0002