High Courts05 Dec 1979
Dal Bahadur Lama Vs Ratna Kumari Basnet and Another
Sikkim High Court · AIR 1983 Sikk 8
COURT ARCHIVE
Sikkim High Court judgments, 1979
8 judgments · page 1 of 1
High Courts01 Dec 1979
State of Sikkim Vs Futi Sherpani
Sikkim High Court · (1980) CriLJ 114
Constitution of India, 1950 — Article 371FCriminal Procedure Code, 1973 (CrPC) — Section 242, 243, 255, 412, 423Evidence Act, 1872 — Section 3
High Courts21 Nov 1979
Sambhunath Bhattacharjee Vs State of Sikkim
Sikkim High Court · (1980) CriLJ 789
High Courts21 Nov 1979
Sambunath Bhattacharjee Vs State of Sikkim
Sikkim High Court · (1980) CriLJ 785
High Courts09 Nov 1979
Gopalji Prasad Vs State of Sikkim and Others
Sikkim High Court · (1981) CriLJ 60
High Courts31 Jul 1979
Sagarmull Agarwala Vs Union of India (UOI) and Others
Sikkim High Court · AIR 1980 Sikk 22