High Courts12 Aug 1997
Gulshan Rai and Another Vs State of Sikkim and Others
Sikkim High Court · AIR 1999 Sikk 7
COURT ARCHIVE
Sikkim High Court judgments, 1997
9 judgments · page 1 of 1
High Courts31 Jul 1997
State of Sikkim Vs Dorjee Sherpa and Others
Sikkim High Court · (1998) CriLJ 2685
High Courts26 Jul 1997
B.B. Lohar Vs Prem Prakash Goyal
Sikkim High Court · AIR 1999 Sikk 11 : AIR 1997 Sikk 11
High Courts22 Jul 1997Allowed
Nuswan Burjor Madan and Another Vs Biswanath Das and Another
Sikkim High Court · (1998) CriLJ 2218
High Courts29 May 1997
Pem Eden Bhutia and Others Vs State of Sikkim and Others
Sikkim High Court · AIR 1999 Sikk 14
High Courts29 May 1997
Rama Shankar Prasad and Others Vs The State and Others
Sikkim High Court · (1998) CriLJ 1926
High Courts04 Apr 1997
Martin Fonning Vs Managing Director, SBS
Sikkim High Court · (1997) 04 SIK CK 0001
High Courts24 Mar 1997
Brij Raj Oberoi Vs State of Sikkim and Another
Sikkim High Court · AIR 1999 Sikk 21
High Courts05 Mar 1997Dismissed
Nar Bahadur Bhandari Vs Union of India (UOI) and Others
Sikkim High Court · (1998) CriLJ 3475