High Courts03 Oct 1996Dismissed
Ajay Kumar Mittal Vs Babita Mittal
Sikkim High Court · (1998) 2 DMC 291
COURT ARCHIVE
Sikkim High Court judgments, 1996
10 judgments · page 1 of 1
High Courts22 Jul 1996
Commissioner-cum-Secretary, Deptt. of Animal Husbandry and Another Vs Smt. K. Rinzing
Sikkim High Court · AIR 1997 Sikk 3
High Courts08 Jul 1996
Bhaskaranand Agarwal and Another Vs State of Sikkim and Others
Sikkim High Court · AIR 1998 Sikk 4
High Courts03 Jul 1996Dismissed
A. Jayaram Vs General Court Martial and Others
Sikkim High Court · (1997) CriLJ 2777
High Courts25 Jun 1996
Commissioner-cum-Secretary, Department of Animal Husbandry Vs Smt. K. Rinzing
Sikkim High Court · AIR 1998 Sikk 7
High Courts12 Mar 1996
Narayan Prasad Nirola Vs State of Sikkim and Others
Sikkim High Court · AIR 1996 Sikk 13