High Courts03 Dec 2010Dismissed
Amit Agarwal and Others Vs State of Sikkim and Another
Sikkim High Court · (2011) 3 Crimes 605
COURT ARCHIVE
Sikkim High Court judgments, 2010
42 judgments · page 1 of 3
High Courts15 Nov 2010Allowed
Unicorn Industries Vs The Union of India (UOI) and State of Sikkim
Sikkim High Court · (2013) 289 ELT 117
High Courts15 Nov 2010Allowed
Tashi Dadul Bhutia Vs State of Sikkim
Sikkim High Court · (2011) CriLJ 1315
High Courts11 Nov 2010
Smt. Mingma Sherpa and Others Vs The State of Sikkim and Others
Sikkim High Court · (2010) 11 SIK CK 0001
High Courts21 Oct 2010
Shri Prashant Kumar Goyal Vs Smt. Sogra Khatoon, Smt. Durga Khati, Shri Navin Kumar Khati and Shri Suresh Mittal
Sikkim High Court · AIR 2012 Sikk 1
High Courts14 Oct 2010Dismissed
Athup Lepcha Vs The State of Sikkim and Others
Sikkim High Court · (2010) 10 SIK CK 0011
High Courts14 Oct 2010Dismissed
Nar Bahadur Bhandari, Shri Anil Lachenpa and Shri Bal Chand Sarda Vs The State of Sikkim and Others
Sikkim High Court · (2010) 10 SIK CK 0010
High Courts14 Oct 2010Dismissed
Gulshan Rai Nagpal Vs State of Sikkim
Sikkim High Court · (2011) CriLJ 1384
High Courts13 Oct 2010
Shri Anil Dong Vs Smt. Leela Shilal and Master Pema Kingtso Dong
Sikkim High Court · (2010) 10 SIK CK 0001
High Courts12 Oct 2010
Shri Karma Bhutia Vs The State of Sikkim
Sikkim High Court · (2010) 10 SIK CK 0004
High Courts11 Oct 2010Dismissed
Smt. Sashikala Chettri and Master Jalesh Kharka (Chettri) Vs The Commissioner-cum-Secretary, Food and Civil Supplies and Consumer Affairs Department, Government of Sikkim and Certificate Officer, Under the provisions of Sikkim Public Demands Recovery Act, 2006
Sikkim High Court · (2010) 10 SIK CK 0006
High Courts11 Oct 2010
Suo Moto Vs The Secretary, Ministry of Surface Transport, Department of Road Transport and Highways, Government of India and Others
Sikkim High Court · (2010) 10 SIK CK 0002
High Courts07 Oct 2010
Shri Umesh Agarwal Vs Smt. Mridula Agarwal and Others
Sikkim High Court · (2010) 10 SIK CK 0007
High Courts05 Oct 2010
Shri Chhabil Dass Agarwal Vs The Union of India (UOI) and Others
Sikkim High Court · (2011) 241 CTR 33 : (2011) 199 TAXMAN 326
High Courts04 Oct 2010
Smt. Yangzila Bhutiani Vs Nauratanmal Ashok Kumar and Shri Sampatmal Buccha
Sikkim High Court · (2010) 10 SIK CK 0003
High Courts30 Sept 2010
Shri Jeewan Pradhan Vs The State of Sikkim
Sikkim High Court · (2010) 09 SIK CK 0007
High Courts30 Sept 2010
Shri Ganesh Kumar Pradhan and Others Vs State of Sikkim and Shri Benu Prasad Sharma
Sikkim High Court · (2010) 09 SIK CK 0006
High Courts29 Sept 2010
Smt. Seema Lepcha Vs The State of Sikkim and Others
Sikkim High Court · (2010) 09 SIK CK 0005
High Courts22 Sept 2010Allowed
Prabha Rai Vs State of Sikkim and Others
Sikkim High Court · (2010) 09 SIK CK 0003
High Courts17 Sept 2010
Smt. Bina Devi Sharma Vs The State of Sikkim and Others Miss Onissa Dechhen Gurung Vs The State of Sikkim and Ms. Baby Mukhia Shri Khemraj Bhattarai Vs State of Sikkim and Sikkim Public Service Commission Ms. Baby Mukhia Vs State of Sikkim, Sikkim Public Service Commission and Ms. Onissa Dechhen Gurung
Sikkim High Court · (2010) 09 SIK CK 0002