High Courts06 Sept 2005Dismissed
Yogesh Karki (Chettri) Vs State of Sikkim
Sikkim High Court · (2006) CriLJ 509
COURT ARCHIVE
Sikkim High Court judgments, 2005
12 judgments · page 1 of 1
High Courts02 Sept 2005Dismissed
Kunga Nima Lepcha and Others Vs State of Sikkim and Another
Sikkim High Court · AIR 2006 Sikk 1
High Courts09 Aug 2005
State of Sikkim Vs Milan Kumar Diyali and Another
Sikkim High Court · (2005) CriLJ 4097
High Courts20 Jul 2005
Sanjoy Menon Rajan Vs State of Sikkim and Others
Sikkim High Court · (2006) CriLJ 2311
High Courts18 Jul 2005Dismissed
Bishnu Kumar Rai Vs Minor Mahendra Bir Lama and Others
Sikkim High Court · AIR 2005 Sikk 33
High Courts07 Jun 2005Allowed
Principal Secretary, Transport Department, Government of Sikkim Vs Narmaya Das
Sikkim High Court · (2006) ACJ 150
High Courts31 May 2005
Sikkim Subba Associates Vs Union of India
Sikkim High Court · (2005) 147 TAXMAN 250
High Courts31 May 2005
Sikkim Subba Associates Vs Union of India (UOI) and Others
Sikkim High Court · (2005) 196 CTR 241 : (2005) 276 ITR 456
High Courts26 May 2005
United India Insurance Co. Ltd. and Another Vs Chandi Rai and Another
Sikkim High Court · (2006) 1 ACC 498 : (2005) ACJ 1992 : AIR 2006 Sikk 11
High Courts13 May 2005Allowed
Gopi Krishna Kakrania and Another Vs Mahendra Pradhan and Another
Sikkim High Court · (2006) 1 ACC 350 : (2005) ACJ 1864
High Courts15 Apr 2005
State of Sikkim Vs Utpal Dorjee Yongda
Sikkim High Court · (2005) 04 SIK CK 0001
High Courts21 Mar 2005Dismissed
Sonam Zangpo Bhutia Vs State of Sikkim
Sikkim High Court · (2005) CriLJ 1937