High Courts23 Jun 1980
State of Sikkim Vs Pemba Sherpa and Another
Sikkim High Court · (1981) CriLJ 856
COURT ARCHIVE
Sikkim High Court judgments, 1980
5 judgments · page 1 of 1
High Courts08 May 1980
Tshering Wongdi Bhutia Vs Sonam Pintso and Others
Sikkim High Court · AIR 1981 Sikk 1
High Courts29 Apr 1980
Pema Dukpa and Another Vs State of Sikkim
Sikkim High Court · (1981) CriLJ 276
High Courts17 Mar 1980
S. Gajinder Singh Vs Union of India (UOI) and Others
Sikkim High Court · AIR 1981 Sikk 9