COURT ARCHIVE
Sikkim High Court judgments, 2004
26 judgments · page 1 of 2
High Courts27 Sept 2004
Union of India (UOI) Vs Sagarmull Agarwal
Sikkim High Court · AIR 2007 Sikk 33
High Courts22 Sept 2004
Birkha Bhadhur Subba and Others Vs State of Sikkim
Sikkim High Court · (2005) CriLJ 572
High Courts22 Sept 2004Dismissed
Martin Lottery Agencies Ltd. and Others Vs S. Manimaran, Editor, Athirshtam and Others
Sikkim High Court · (2005) CriLJ 3146
High Courts03 Sept 2004Dismissed
Smt. Mala Rana Patra Vs State Bank of India
Sikkim High Court · AIR 2005 Sikk 27
High Courts11 Aug 2004Allowed
Karma Denka Bhutia and Another Vs Sarki Lamu and Another
Sikkim High Court · AIR 2004 Sikk 33
High Courts11 Aug 2004
Nar Bahadur Khatiwada Vs State of Sikkim and Others
Sikkim High Court · AIR 2004 Sikk 41
High Courts26 Jul 2004Allowed
State of Sikkim Vs Sri Thukchuk Lachungpa and Another
Sikkim High Court · (2005) CriLJ 201
High Courts16 Jun 2004Dismissed
Kantilal Jain Vs G.T. Bhutia and Others
Sikkim High Court · AIR 2004 Sikk 19
High Courts28 May 2004Allowed
Tulamaya Chettri and Another Vs Yonarayan Pradhan and Others
Sikkim High Court · AIR 2004 Sikk 39
High Courts28 May 2004
Karma Denka Bhutia and Another Vs Sarki Lamu and Another
Sikkim High Court · AIR 2005 Sikk 1
High Courts24 May 2004Allowed
Dawa Tshering Tamang and Another Vs State of Sikkim
Sikkim High Court · (2004) CriLJ 2810
High Courts27 Apr 2004Allowed
Sonam Tshering Bhutia Vs State of Sikkim
Sikkim High Court · (2004) CriLJ 3136
High Courts13 Apr 2004Dismissed
Drona Bir Rai Vs State of Sikkim
Sikkim High Court · (2004) CriLJ 3196
High Courts02 Apr 2004Allowed
Govind Prasad Sharma Vs Bishnu Kumar Rai and Others
Sikkim High Court · AIR 2004 Sikk 30
High Courts01 Apr 2004Dismissed
Indra Prasad Sharma Vs State of Sikkim
Sikkim High Court · (2004) 04 SIK CK 0004