High Courts14 Dec 2006
Kul Bahadur Gurung and Others Vs Gajendra Gurung and Others
Sikkim High Court · AIR 2007 Sikk 23
COURT ARCHIVE
Sikkim High Court judgments, 2006
11 judgments · page 1 of 1
High Courts02 Dec 2006
Pentook Lepcha Vs Sonam Lepcha and Others
Sikkim High Court · (2006) 12 SIK CK 0002
High Courts20 Nov 2006Dismissed
Palden Bhutia and Others Vs Januka Chettri and Others
Sikkim High Court · AIR 2007 Sikk 15
High Courts21 Sept 2006Dismissed
Balchand Sarda Vs State of Sikkim and Others
Sikkim High Court · AIR 2007 Sikk 29
High Courts14 Sept 2006Allowed
Haobijom Rita Devi Vs Sikkim Manipal University of Health, Medical and Technology Sciences and Others
Sikkim High Court · AIR 2007 Sikk 6
High Courts20 Jun 2006Dismissed
Bikash Chhetri Vs State of Sikkim
Sikkim High Court · (2006) CriLJ 4778
High Courts02 Jun 2006Allowed
Chewag Dorjee Lama Vs Lerap Dorjee Bhutia and Others
Sikkim High Court · AIR 2006 Sikk 37
High Courts12 May 2006Allowed
Nima Ongdi Lepcha Vs State of Sikkim and Others
Sikkim High Court · AIR 2007 Sikk 7