High Courts20 Dec 2022Disposed Of
Pema Doma Bhutia & Ors. Vs Secretary, Tourism & Civil Aviation Department & Ors
Sikkim High Court · (2022) 12 SIK CK 0032
COURT ARCHIVE
Sikkim High Court judgments, 2022
134 judgments · page 1 of 7
High Courts16 Dec 2022Disposed Of
M/S Yuksom Breweries Ltd. Vs M/S Thomas Enterprises
Sikkim High Court · (2022) 12 SIK CK 0026
Commercial Courts Act, 2015 — Section 13Constitution Of India, 1950 — Article 227
High Courts14 Dec 2022Disposed Of
Namgyal Institute Of Tibetology, Represented By The Director, Gangtok, East Sikkim Vs Gangtok Smart City Development Limited & Ors
Sikkim High Court · (2022) 12 SIK CK 0025
High Courts14 Dec 2022Disposed Of
Chhabil Das Agarwal Vs State Of Sikkim & Ors
Sikkim High Court · (2022) 12 SIK CK 0016
Arbitration And Conciliation Act, 1996 — Section 33(1), 33(4), 34, 37, 37(1)(c)Commercial Courts Act, 2015 — Section 10(3), 13(1)
High Courts13 Dec 2022Dismissed
Sushil Rai Vs State Of Sikkim & Ors
Sikkim High Court · (2022) 12 SIK CK 0019
High Courts13 Dec 2022Dismissed
Rajendra Prasad Mangla & Anr Vs Anju Agrawal & 0rs
Sikkim High Court · (2022) 12 SIK CK 0017
High Courts06 Dec 2022Dismissed
Sangay Lama Vs Chandra Kumar Sharma And Others
Sikkim High Court · (2022) 12 SIK CK 0013
Code Of Civil Procedure, 1908 — Section 151Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17Indian Penal Code, 1860 — Section 420
High Courts02 Dec 2022Dismissed
Branch Manager, Oriental Insurance Company Limited & Ors Vs Padam Bahadur Rai And Others
Sikkim High Court · (2022) 12 SIK CK 0007
High Courts01 Dec 2022
Court On Suo Motu Vs Secretary, Ministry Of Surface Transport & Ors
Sikkim High Court · (2022) 12 SIK CK 0001
High Courts30 Nov 2022Dismissed
Chhabil Dass Agarwal Vs State Of Sikkim & Ors
Sikkim High Court · (2022) 11 SIK CK 0069
Arbitration And Conciliation Act, 1996 — Section 34, 37
High Courts29 Nov 2022Disposed Of
Anwar Alam Vs State Of Sikkim
Sikkim High Court · (2022) 11 SIK CK 0068
Code Of Criminal Procedure, 1973 — Section 161, 167(2), 169, 173, 173(2), 173(5), 190Sikkim Anti Drugs (Amendment) Act, 2017 — Section 7Indian Penal Code, 1860 — Section 34
High Courts28 Nov 2022
Branch Manager, New India Assurance Co. Ltd. And Another Vs Krishna Bahadur Darjee And Others
Sikkim High Court · (2022) 11 SIK CK 0064
High Courts21 Nov 2022Disposed Of
Binita Rai & Others Vs Sheela Rai & Others
Sikkim High Court · (2022) 11 SIK CK 0054
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts21 Nov 2022
Charles L. Lucksom And Another Vs State Of Sikkim And Others
Sikkim High Court · (2022) 11 SIK CK 0051
Sikkim Lokayukta Act, 2014 — Section 5(2), 7(a), 9, 9(1), 9(2), 9(3), 13(4), 22(1), 32(A), 32(B), 45
High Courts18 Nov 2022
Matrika Prasad Sharma & Ors Vs Union Of India & Ors
Sikkim High Court · (2022) 11 SIK CK 0050
National Highway Act, 1956 — Section 3A(1), 3(E)
High Courts17 Nov 2022
Anil Rai And Others Vs State Of Sikkim And Another
Sikkim High Court · (2022) 11 SIK CK 0040
High Courts14 Nov 2022Dismissed
Sonam Thendup Bhutia And Another Vs State Of Sikkim And Another
Sikkim High Court · (2022) 11 SIK CK 0037
Constitution Of India, 1950 — Article 12, 14, 16, 21, 226, 309, 315, 320
High Courts14 Nov 2022Allowed
Sanjay Manger Vs State Of Sikkim
Sikkim High Court · (2022) 11 SIK CK 0034
Protection Of Children From Sexual Offences Act, 2012 mdash; Section 5(m), 6, 8, 9(m), 10Indian Penal Code, 1860 — Section 354A(1)(i)Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts09 Nov 2022Disposed Of
Benup Dhakal And Others Vs Union Of India And Others
Sikkim High Court · (2022) 11 SIK CK 0024
High Courts08 Nov 2022
Benup Dhakal And Others Vs Union Of India And Others
Sikkim High Court · (2022) 11 SIK CK 0021