High Courts07 Mar 2022Disposed Of
M/s. Thomas Enterprises And Another Vs M/s. Yuksom Breweries Ltd
Sikkim High Court · (2022) 03 SIK CK 0003
COURT ARCHIVE
Sikkim High Court judgments, 2022
134 judgments · page 7 of 7
High Courts07 Mar 2022Dismissed
Ashok Kumar Subba Vs Bimal Kumar Jain & Another
Sikkim High Court · (2022) 03 SIK CK 0002
Prohibition Of Benami Property Transactions Act, 1988 — Section 2, 2(9)(A)(a), 2(9)(A)(b), 2(9)(A)(b)(iii)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)Code Of Civil Procedure, 1908 — Order 8 Rule 1A(1), Order 8 Rule 3, Order 8 Rule 6A, Order 8 Rule 6G
High Courts25 Feb 2022Disposed Of
M/S Alkem Health Science Vs Union Of India & Anr
Sikkim High Court · (2022) 02 SIK CK 0036
High Courts25 Feb 2022Disposed Of
M/S Alkem Laboratory Ltd Vs Union Of India & Anr
Sikkim High Court · (2022) 02 SIK CK 0035
High Courts23 Feb 2022
Rinchen Tamang & Ors Vs State Of Sikkim
Sikkim High Court · (2022) 02 SIK CK 0029
Indian Penal Code, 1860 — Section 34, 142, 143, 149, 147, 294, 307, 323, 324, 326, 341Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts22 Feb 2022Allowed
Pema Chultim Bhutia & Ors Vs State Of Sikkim
Sikkim High Court · (2022) 02 SIK CK 0025
Code Of Criminal Procedure, 1973 — Section 173, 231(2), 311, 320, 482Indian Penal Code, 1860 — Section 34, 147, 148, 149, 294, 307, 323, 324, 326, 341, 380, 448, 504, 506
High Courts17 Feb 2022
Court On Suo Motu Vs Secretary, Ministry Of Surface Transport & Ors
Sikkim High Court · (2022) 02 SIK CK 0019
High Courts17 Feb 2022Disposed Of
In Re: Establishment Of Old Age Homes In All Districts Of Sikkim Vs
Sikkim High Court · (2022) 02 SIK CK 0018
High Courts17 Feb 2022Disposed Of
Residents Of Samdur, East Sikkim Vs GOC 17 Mountain Division & Ors
Sikkim High Court · (2022) 02 SIK CK 0012
High Courts17 Feb 2022Disposed Of
Ramesh Rai And Ors Vs Sikkim State University & Ors
Sikkim High Court · (2022) 02 SIK CK 0010
High Courts16 Feb 2022
Branch Manager, The New India Assurance Co. Ltd. And Another Vs Krishna Bahadur Darjee And Others
Sikkim High Court · (2022) 02 SIK CK 0005
High Courts25 Jan 2022
Tshering Samdup Bhutia And Others Vs State Of Sikkim And Others
Sikkim High Court · (2022) 01 SIK CK 0003
High Courts19 Jan 2022
Dr. Deoraj Gurung Vs State Of Sikkim And Anr
Sikkim High Court · (2022) 01 SIK CK 0005
High Courts10 Jan 2022Disposed Of
In Re : Recent Felling Of Trees In Gangtok
Sikkim High Court · (2022) 01 SIK CK 0001
Forest (Conservation) Act, 1980 — Section 2Sikkim Forests, Water Courses And Road Reserve Preservation And Protection Act, 1988 — Section 2(b), 2(c)Sikkim Private And Other Non-Forest Lands Tree Felling Rules, 2006 — Rule 4, 5, 6, 7, 8