High Courts21 Apr 2022Dismissed
Sunita Pradhan Vs State Of Sikkim & Anr
Sikkim High Court · (2022) 04 SIK CK 0021
Constitution Of India, 1950 — Article 14
COURT ARCHIVE
Sikkim High Court judgments, 2022
134 judgments · page 6 of 7
High Courts20 Apr 2022Dismissed
Duk Nath Nepal Vs Chandra Shekhar Nepal & Ors
Sikkim High Court · (2022) 04 SIK CK 0020
Code Of Civil Procedure, 1908 — Section 9, 16(e), 151Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Limitation Act, 1963 — Article 55, 56, 57, 58, 59, 85, 86
High Courts20 Apr 2022Disposed Of
Ganga Ram Sapkota Vs State Of Sikkim & Ors
Sikkim High Court · (2022) 04 SIK CK 0015
High Courts19 Apr 2022Allowed
Branch Manager, Shriram General Insurance Company Limited Vs Dilu Rai And Others
Sikkim High Court · (2022) 04 SIK CK 0018
Motor Vehicles Act, 1988 — Section 163A
High Courts19 Apr 2022Dismissed
Jojo Jose Vs Union Of India & Ors
Sikkim High Court · (2022) 04 SIK CK 0017
High Courts13 Apr 2022Dismissed
Mamta Gurung Vs Director, Vigilance Department, Sikkim Police, Top Floor GPF And Pension Office, Government Of Sikkim, Gangtok, East Sikkim
Sikkim High Court · (2022) 04 SIK CK 0019
Prevention Of Corruption Act, 1988 — Section 13(1)(d)(ii), 13(2), 120BCode Of Civil Procedure, 1908 — Section 80Code Of Civil Procedure, 1908 — Order I Rule 10(2)
High Courts07 Apr 2022Disposed Of
In Re - Missing Children Vs
Sikkim High Court · (2022) 04 SIK CK 0012
High Courts05 Apr 2022Dismissed
Aishwarya Rai Vs Jigmi Phunchok Bhutia & Ors
Sikkim High Court · (2022) 04 SIK CK 0003
Code Of Civil Procedure, 1908 — Section 114, 151Code Of Civil Procedure, 1908 — Order I, Rule 10(4)
High Courts04 Apr 2022
Branch Manager, Shriram General Insurance Company Limited Vs Dilu Rai And Others
Sikkim High Court · (2022) 04 SIK CK 0002
Motor Vehicles Act, 1988 — Section 140, 141, 142, 143, 144, 163, 163A, 166, 168Motor Vehicles, Act, 1939 — Section 92A, 92B, 92C, 92D, 92E, 110(1)
High Courts01 Apr 2022Allowed
Rekha Jain Vs Anil Jain & Ors
Sikkim High Court · (2022) 04 SIK CK 0001
Protection Of Women From Domestic Violence Act, 2005 — Section 12, 17, 18, 19(f), 20, 21Code Of Criminal Procedure, 1973 — Section 125, 126(2), 262, 482Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 21, 22, 23, 23(2), 28(1), 28(2), 31
High Courts24 Mar 2022Disposed Of
Slomita Rai Vs State Of Sikkim & Ors
Sikkim High Court · (2022) 03 SIK CK 0037
Rights Of Persons With Disabilities Act, 2016 — Section 32, 34
High Courts24 Mar 2022Disposed Of
IN RE � Effective Implementation Of Juvenile Justice (Care And Protection Of Children) Act, 2015
Sikkim High Court · (2022) 03 SIK CK 0032
High Courts23 Mar 2022Disposed Of
Hasta Bir Rai Vs State Of Sikkim
Sikkim High Court · (2022) 03 SIK CK 0027
Code Of Criminal Procedure, 1973 — Section 41A, 438
High Courts17 Mar 2022Dismissed
N.B. Khatiwada Vs State Of Sikkim & Anr
Sikkim High Court · (2022) 03 SIK CK 0019
Code Of Civil Procedure, 1908 — Section 151
High Courts16 Mar 2022Dismissed
Branch Manager, HDFC ERGO General Insurance Company Limited Vs Narapati Sharma (Dhakal) & Ors
Sikkim High Court · (2022) 03 SIK CK 0017
Code Of Civil Procedure, 1908 — Section 151
High Courts14 Mar 2022
Dachima Tamang Vs Ran Maya Sherpa & Anr
Sikkim High Court · (2022) 03 SIK CK 0016
Code Of Civil Procedure, 1908 — Order 22 Rule 3
High Courts14 Mar 2022Disposed Of
In Re: Monitoring Implementation Of Prayers In Manish Kumar Vs. Union Of India
Sikkim High Court · (2022) 03 SIK CK 0015
High Courts10 Mar 2022Dismissed
Serenity Trades Pvt. Ltd. & Anr Vs Union Of India & Ors
Sikkim High Court · (2022) 03 SIK CK 0009
High Courts10 Mar 2022
Divisional Forest Officer (T) & Ors Vs Ashok Tshering Bhutia
Sikkim High Court · (2022) 03 SIK CK 0008
High Courts08 Mar 2022Partly Allowed
Sunita Pradhan Vs State Of Sikkim & Ors
Sikkim High Court · (2022) 03 SIK CK 0006