High Courts21 Nov 1985
Kul Bahadur Rai and Another Vs Dawa Tshering Lepcha and Another
Sikkim High Court · AIR 1986 Sikk 18
COURT ARCHIVE
Sikkim High Court judgments, 1985
8 judgments · page 1 of 1
High Courts02 Nov 1985
Pem Choden Bhutiani and Another Vs Rinchen Dorjee
Sikkim High Court · AIR 1986 Sikk 22
High Courts12 Aug 1985
State of Sikkim Vs M.K.O. Nair and Another
Sikkim High Court · (1986) CriLJ 415
High Courts31 May 1985
Gangtok Auto Works Pvt. Ltd. and Others Vs Tobgyal Wangchuk Tenzing Namgyal and Others
Sikkim High Court · AIR 1985 Sikk 23
High Courts30 May 1985
General Secretary, Dharma Chakra Centre, Rumtek Monastery and Others Vs Denzong Cinema Ltd.
Sikkim High Court · AIR 1985 Sikk 17
High Courts30 Mar 1985
State of Sikkim Vs Gyalpo Tshering Tamang and Others
Sikkim High Court · (1985) CriLJ 1423
High Courts16 Mar 1985
Aringdas Rai Vs Bir Bahadur Rai and Others
Sikkim High Court · AIR 1986 Sikk 1