COURT ARCHIVE
Sikkim High Court judgments, 1984
7 judgments · page 1 of 1
High Courts15 Dec 1984
Dal Bahadur Lama and Others Vs Smt. Ratna Kumari Basnet
Sikkim High Court · AIR 1986 Sikk 10
High Courts21 Aug 1984Dismissed
Hari Prasad Sapkota and others Vs Krishna Prasad and others
Sikkim High Court · AIR 1984 Sikk 71
High Courts12 Jul 1984Dismissed
Kaiser Bahadur Thapa Vs State of Sikkim
Sikkim High Court · AIR 1985 Sikk 5
High Courts04 Jun 1984Dismissed
Bhanu Bhakta Lamichaney Vs Tek Chand Agarwal
Sikkim High Court · AIR 1985 Sikk 1
High Courts08 May 1984
Punya Prasad Sankota and Another Vs Balvadra Dahal and Another
Sikkim High Court · (1985) CriLJ 159