High Courts19 Nov 2016Dismissed
Branch Manager, National Insurance Co. Ltd. Vs Mrs. Bed Maya Sharma
Sikkim High Court · (2017) 171 AIC 852 : (2017) 2 TAC 535
Limitation Act, 1963 - Section 5Motor Vehicles Act, 1988 - Section 173(1)
COURT ARCHIVE
Sikkim High Court judgments, 2016
30 judgments · page 1 of 2
High Courts19 Nov 2016Disposed off
The Branch Manger, National Insurance Company Limited Vs Mr. Om. Prakesh Chettri
Sikkim High Court · (2017) 1 ACC 801 : (2017) 1 TAC 390
Motor Vehicles Act, 1988 - Section 173(1)
High Courts07 Nov 2016Dismissed
State of Sikkim Vs Shri Prem Singh Tamang
Sikkim High Court · (2017) 169 AIC 446 : (2017) CriLJ 274
Criminal Procedure Code, 1973 (CrPC) - Section 197, Section 311, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 403, Section 409, Section 420, Section 468Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 19(1)(c)
High Courts07 Oct 2016Allowed
M/s. Himalaya Distilleries Vs Commandant, Morigoan
Sikkim High Court · (2017) AIR(Sikkim) 11
Civil Procedure Code, 1908 (CPC) - Section 151, Section 153
High Courts27 Sept 2016Allowed
Bal Bahadur Chettri Vs State of Sikkim
Sikkim High Court · (2017) CriLJ 1279
Criminal Procedure Code, 1973 (CrPC) - Section 386Penal Code, 1860 (IPC) - Section 506Protection of Children from Sexual Offences Act, 2012 - Section 5(j)(ii), Section 5(n)
High Courts02 Sept 2016Allowed
The Manager, ICICI Lombard General Insurance Vs Mrs. Meena Tamang (Chettri)
Sikkim High Court · (2017) AAC 170 : (2017) 1 ACC 434 : (2016) 4 TAC 351
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts19 Aug 2016Allowed
Shri Vinay Rai Vs State of Sikkim
Sikkim High Court · (2017) CriLJ 257
Criminal Procedure Code, 1973 (CrPC) - Section 190
High Courts01 Aug 2016Disposed Off
Smt. Lalita Subha (Limboo) - Petitioner @HASH Ashok Subha (Limboo)
Sikkim High Court · (2016) 167 AIC 630 : (2016) AIRCC 3083
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 4
High Courts30 Jul 2016Dismissed
Mr. Phigu Tshering Bhutia Vs State of Sikkim
Sikkim High Court · (2017) AIR(Sikkim) 12
Constitution of India, 1950 - Article 243T, Article 371F(f)
High Courts15 Jul 2016Dismissed
M/s Sikkim State Co-operative Bank Ltd. Vs Shri Madan Lall Sharma
Sikkim High Court · (2016) ACD 876
Negotiable Instruments Act, 1881 (NI) — Section 138(b)
High Courts08 Jul 2016Allowed
Sahil Shah Vs State of Sikkim
Sikkim High Court · (2016) 165 AIC 749
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 363
High Courts06 Jul 2016Allowed
Rabin Pradhan Vs State of Sikkim
Sikkim High Court · (2016) 166 AIC 313
Explosive Substances Act, 1908 — Section 5(6)Penal Code, 1860 (IPC) — Section 34
High Courts24 Jun 2016Allowed
Sandeep Tamang - Appellant @HASH State of Sikkim
Sikkim High Court · (2016) CriLJ 4706
Penal Code, 1860 (IPC) - Section 376(2)(i)Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts23 Jun 2016Allowed
Milan Rai - Appellant @HASH State of Sikkim
Sikkim High Court · (2016) CriLJ 4591
Penal Code, 1860 (IPC) - Section 376(2)(i)Protection of Children from Sexual Offences Act, 2012 - Section 3, Section 4
High Courts23 Jun 2016Allowed
Smt. Sankari Chowdhary Vs National Hydro-Electric Power Corporation, East Sikkim
Sikkim High Court · (2016) LIC 3405
Constitution of India, 1950 — Article 16
High Courts22 Jun 2016Dismissed
State of Sikkim Vs Suren Rai
Sikkim High Court · (2017) CriLJ 2783
Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 302
High Courts20 Jun 2016Partly Allowed
Kashikant Jha Vs State of Sikkim
Sikkim High Court · (2016) CriLJ 4003 : (2017) 1 Crimes 160
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 465
High Courts16 Jun 2016Dismissed
Smt. Mala Rai Vs Shri Bal Krishna Dhamala
Sikkim High Court · (2016) AIR(Sikkim) 28
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Hindu Marriage Act, 1955 - Section 13, Section 13
High Courts19 May 2016Dismissed
Branch Manager, ICICI Lombard General Insurance Company Ltd. Vs Pema Namgyal Bhutia
Sikkim High Court · (2017) AIRCC 793
Motor Vehicles Act, 1988 - Section 173
High Courts18 May 2016Dismissed
Rakesh Gurung @ Chandan @ Prakash Vs State of Sikkim
Sikkim High Court · (2016) 164 AIC 313 : (2017) ALLMRCri 186