High Courts28 Jul 2016Dismissed
Sonam Pintso Bhutia Vs State of Sikkim
Sikkim High Court · (2016) CriLJ 4418 : (2017) 1 Crimes 150
Penal Code, 1860 (IPC) — Section 342, 376
COURT ARCHIVE
Sikkim High Court judgments, 2016
56 judgments · page 2 of 3
High Courts25 Jul 2016Allowed
Tashi Chopel Bhutia Vs The State of Sikkim
Sikkim High Court · (2017) LIC 10
Sikkim Police Force (Discipline and Appeal) Rules, 1989 - Rule 7
High Courts18 Jul 2016Dismissed
Branch Manager Reliance General Insurance Co. Ltd. Vs Ali Maya Sharma
Sikkim High Court · (2016) AAC 2280 : (2016) 4 ACC 898 : (2016) 165 AIC 755 : (2017) 1 CivilLJ 270 : (2016) 4 TAC 26
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 163-A, 173
High Courts15 Jul 2016Dismissed
M/s Sikkim State Co-operative Bank Ltd. Vs Shri Madan Lall Sharma
Sikkim High Court · (2016) ACD 876
Negotiable Instruments Act, 1881 (NI) — Section 138(b)
High Courts12 Jul 2016Disposed Off
Rameshwar Mandir Committee Vs Shri. Krishna Bahadur Chettri
Sikkim High Court · (2016) 166 AIC 320
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 23 Rule 3, Order 9 Rule 6
High Courts08 Jul 2016Allowed
Sahil Shah Vs State of Sikkim
Sikkim High Court · (2016) 165 AIC 749
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 363
High Courts06 Jul 2016Allowed
Rabin Pradhan Vs State of Sikkim
Sikkim High Court · (2016) 166 AIC 313
Explosive Substances Act, 1908 — Section 5(6)Penal Code, 1860 (IPC) — Section 34
High Courts01 Jul 2016Disposed Off
Shri Zangpo Sherpa Vs Government of Sikkim
Sikkim High Court · (2016) AIR(Sikkim) 17
Constitution of India, 1950 - Article 21, Article 226
High Courts29 Jun 2016Dismissed
Angu Lepcha Vs Director General, Sashastra Seema Bal, New Delhi
Sikkim High Court · (2016) LIC 3072
Constitution of India, 1950 - Article 14, 16
High Courts29 Jun 2016Allowed
Tshering Tamang Vs State of Sikkim
Sikkim High Court · (2016) CriLJ 3932
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 320, 326
High Courts27 Jun 2016Allowed
United India Insurance Company Limited Vs Jit Man Rai
Sikkim High Court · (2016) 4 ACC 808 : (2016) 4 ACC 331 : (2016) 3 TAC 368
Motor Vehicles Act, 1988 — Section 149, 166
High Courts24 Jun 2016Allowed
Sandeep Tamang - Appellant @HASH State of Sikkim
Sikkim High Court · (2016) CriLJ 4706
Penal Code, 1860 (IPC) - Section 376(2)(i)Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts23 Jun 2016Allowed
Milan Rai - Appellant @HASH State of Sikkim
Sikkim High Court · (2016) CriLJ 4591
Penal Code, 1860 (IPC) - Section 376(2)(i)Protection of Children from Sexual Offences Act, 2012 - Section 3, Section 4
High Courts23 Jun 2016Allowed
Smt. Sankari Chowdhary Vs National Hydro-Electric Power Corporation, East Sikkim
Sikkim High Court · (2016) LIC 3405
Constitution of India, 1950 — Article 16
High Courts22 Jun 2016Dismissed
State of Sikkim Vs Suren Rai
Sikkim High Court · (2017) CriLJ 2783
Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 302
High Courts20 Jun 2016Partly Allowed
Kashikant Jha Vs State of Sikkim
Sikkim High Court · (2016) CriLJ 4003 : (2017) 1 Crimes 160
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 465
High Courts16 Jun 2016Dismissed
Smt. Mala Rai Vs Shri Bal Krishna Dhamala
Sikkim High Court · (2016) AIR(Sikkim) 28
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Hindu Marriage Act, 1955 - Section 13, Section 13
High Courts14 Jun 2016Disposed Off
Sunil Rai Vs State of Sikkim
Sikkim High Court · (2016) CriLJ 3929
Criminal Procedure Code, 1973 (CrPC) — Section 391Penal Code, 1860 (IPC) — Section 489B, 489C
High Courts19 May 2016Dismissed
Suren Kumar Subba Vs State of Sikkim
Sikkim High Court · (2016) 164 AIC 317 : (2017) ALLMRCri 181
High Courts19 May 2016Dismissed
Branch Manager, ICICI Lombard General Insurance Company Ltd. Vs Pema Namgyal Bhutia
Sikkim High Court · (2017) AIRCC 793
Motor Vehicles Act, 1988 - Section 173