High Courts16 Dec 2011Allowed
Chandra Bahadur Basnett Vs State of Sikkim
Sikkim High Court · (2011) 12 SIK CK 0002
COURT ARCHIVE
Sikkim High Court judgments, 2011
23 judgments · page 1 of 2
High Courts15 Dec 2011Dismissed
State of Sikkim and Another Vs Smt. Shova Rai @ Wangdi
Sikkim High Court · (2011) 12 SIK CK 0004
High Courts02 Dec 2011
Shri Nuk Tshering Bhutia Vs Shri A.K. Singh, District Collector cum Magistrate, Namchi, South Sikkim, Shri Raj Kr. Yadav (IAS) Sub Divisional Magistrate, Namchi, South Sikkim, Shri B.B. Subba, S.D.P.O. Jorethang, South Sikkim and Shri Bijay Subba, Officer-in-Charge, Melli Police Station, Melli Bazar, South Sikkim
Sikkim High Court · (2011) 12 SIK CK 0001
High Courts01 Dec 2011Dismissed
Prakash Kumar Chettri Vs State of Sikkim
Sikkim High Court · (2011) 12 SIK CK 0003
High Courts30 Nov 2011Allowed
Shri Gopal Chettri Vs State of Sikkim
Sikkim High Court · (2011) 11 SIK CK 0003
High Courts29 Nov 2011Dismissed
Laxuman Mahaly Vs State of Sikkim
Sikkim High Court · (2012) CriLJ 1474
High Courts28 Nov 2011Dismissed
Arun Subba @ Arun Rai @ Stay Vs State of Sikkim
Sikkim High Court · (2011) 11 SIK CK 0005
High Courts28 Nov 2011Allowed
Jabiulla Ansari @ Janmaara @ Bikuwa and Nurjaha Khatun Vs State of Sikkim
Sikkim High Court · (2011) 11 SIK CK 0001
High Courts25 Nov 2011Dismissed
Son Bahadur Subba Vs State of Sikkim
Sikkim High Court · (2011) 11 SIK CK 0006
High Courts25 Nov 2011Dismissed
Mamta Mahanto Vs State of Sikkim
Sikkim High Court · (2011) 11 SIK CK 0004
High Courts01 Sept 2011Allowed
Mona Hang Subba Vs State of Sikkim
Sikkim High Court · (2012) CriLJ 122
High Courts17 Aug 2011
The Branch Manager, National Insurance Company Ltd. Vs Shri Buddha Ram Subba and Smt. Tshering Doma Sherpa
Sikkim High Court · (2012) 1 TAC 89
High Courts17 Aug 2011Dismissed
The Branch Manager, Oriental Insurance Company Ltd. Vs Smt. Meena Bania and Others
Sikkim High Court · (2013) ACJ 565
High Courts17 Aug 2011Dismissed
The Branch Manager, National Insurance Co.Ltd. Vs Shri Gopal Tamang, Smt. Phul Maya Tamang and Shri Binod Pd. Sharma, Owner of vehicle No.SK-03/ 2485
Sikkim High Court · (2012) ACJ 2603
High Courts12 Aug 2011Allowed
Namtey Lepcha Vs Chandra Kumar Sharma
Sikkim High Court · (2012) CriLJ 422
High Courts12 Aug 2011Dismissed
The Branch Manager, New India Assurance Co.Ltd. Vs Bikram Chettri and Sunita Pradhan
Sikkim High Court · (2012) ACJ 1378 : AIR 2012 Sikk 12 : (2012) 1 TAC 314
High Courts09 Aug 2011
Shri Nar Bahadur Bhandari Vs State Shri P.K. Pradhan Vs State of Sikkim
Sikkim High Court · (2011) 08 SIK CK 0006
High Courts09 Aug 2011
Shri Nar Bahadur Bhandari Vs State of Sikkim
Sikkim High Court · (2011) 08 SIK CK 0001
High Courts29 Apr 2011Allowed
Shri Robeth Rai Vs State of Sikkim
Sikkim High Court · (2011) 04 SIK CK 0001