High Courts16 Aug 1993
Ram Chandra Verma Vs Jagat Singhi and Others
Sikkim High Court · AIR 1993 Sikk 1
COURT ARCHIVE
Sikkim High Court judgments, 1993
7 judgments · page 1 of 1
High Courts20 Jul 1993Dismissed
Mansarover Commercial (P.) Ltd. Vs Assistant Commissioner of Income Tax
Sikkim High Court · (1994) 73 TAXMAN 160
High Courts20 Jul 1993
Mansarover Commercial Pvt. Ltd. and Another, Pashupatinath Commercial Pvt. Ltd. and Another, Sovereign Commercial Pvt. Ltd. and Another, Swastik Commercial Pvt. Ltd. and Another and Trishul Commercial Pvt. Ltd. and Another Vs Assistant Commissioner of Income Tax and Others Himal Enterprises Pvt. Ltd. and Another Vs Deputy Director of Income Tax and Others
Sikkim High Court · (1993) 07 SIK CK 0002
High Courts19 Jul 1993Dismissed
Advocate General of Sikkim Vs Ashok Kumar Subba
Sikkim High Court · (1994) CriLJ 3555
High Courts30 Jun 1993
Krishan Chander Goyal Vs Bal Kumar Rasaily and Others
Sikkim High Court · AIR 1993 Sikk 5
High Courts20 Mar 1993
1. MANSAROVER COMMERCIAL PVT. LTD. AND ANOTHER (W. P. NO. 9 OF 1990).
Sikkim High Court · (1994) 116 CTR 70 : (1994) 209 ITR 715 : (1994) 73 TAXMAN 460