COURT ARCHIVE
Sikkim High Court judgments, 2012
36 judgments · page 1 of 2
Bikash Rai Vs State of Sikkim and Another
Sikkim High Court · (2013) CriLJ 807
Shyamal Kumar Ghosal Vs State of Sikkim
Sikkim High Court · (2013) CriLJ 628
New India Assurance Company Ltd. Vs Narmati Subba and Another
Sikkim High Court · (2013) 2 ACC 277 : (2013) ACJ 1809
Sunil Kumar Marwaha Vs State of Sikkim
Sikkim High Court · (2013) CriLJ 506 : (2013) 2 Crimes 193
Purna Bahadur Chhetri Vs State of Sikkim
Sikkim High Court · (2012) 10 SIK CK 0001
Shri Adup Tshering Bhutia, Inspector of Police, Sikkim Armed Police, Government of Sikkim, Gangtok Vs The State of Sikkim and Others
Sikkim High Court · (2012) 10 SIK CK 0003
Principal Chief Engineer-cum-Secretary, Public Health and Engineering Department, Government of Sikkim Vs Patrus Subba
Sikkim High Court · (2012) 10 SIK CK 0002
Lok Bahadur Dahal Vs State of Sikkim
Sikkim High Court · (2012) 09 SIK CK 0006
Shri Janga Bahadur Chettri and Others Vs State of Sikkim and Smt. Harkamaya Chettri
Sikkim High Court · AIR 2013 Sikk 9
The State of Sikkim Vs Dil Hassan Ansari and Others
Sikkim High Court · (2012) 09 SIK CK 0005
Mr. K. N. Sharma, Ex-Chairman, Sikkim Public Service Commission, Gangtok Vs State of Sikkim and Sikkim Public Service Commission
Sikkim High Court · (2012) 09 SIK CK 0002
State of Sikkim Vs Binod Khawas and Nir Bahadur Chettri
Sikkim High Court · (2013) 2 Crimes 272
Champa Devi Sharma and Another Vs State of Sikkim
Sikkim High Court · (2013) CriLJ 1291
Pem Cheki Lepcha Vs Shri Sherap Bhutia
Sikkim High Court · (2012) 08 SIK CK 0003
Branch Manager, New India Assurance Co. Ltd., Gangtok Vs Smt. Rakhi Chowdhury (Rajak) and Others
Sikkim High Court · AIR 2013 Sikk 1
Ner Tshering Lepcha and Nimzang Lepcha Vs State of Sikkim
Sikkim High Court · (2012) CriLJ 3982
Shri Rakesh Rai @ Spiderman Vs The State of Sikkim
Sikkim High Court · (2012) CriLJ 4033
Smt. Yangzila Bhutiani Vs M/s. Naurantanmal Ashok Kumar, Sri Sampatmal Buccha
Sikkim High Court · AIR 2013 Sikk 12
Ashok Pokhrel Vs State of Sikkim
Sikkim High Court · (2012) 06 SIK CK 0002