High Courts24 Jul 2012Dismissed
Shri Ashok Kumar Rai Vs Shri Girmi Goparama (Sherpa)
Sikkim High Court · (2012) 07 SIK CK 0004
COURT ARCHIVE
Sikkim High Court judgments, 2012
42 judgments · page 2 of 3
High Courts10 Jul 2012Dismissed
Branch Manager, New India Assurance Co. Ltd., Gangtok Vs Smt. Rakhi Chowdhury (Rajak) and Others
Sikkim High Court · AIR 2013 Sikk 1
High Courts03 Jul 2012Dismissed
Ner Tshering Lepcha and Nimzang Lepcha Vs State of Sikkim
Sikkim High Court · (2012) CriLJ 3982
High Courts03 Jul 2012Dismissed
Shri Rakesh Rai @ Spiderman Vs The State of Sikkim
Sikkim High Court · (2012) CriLJ 4033
High Courts02 Jul 2012
Smt. Yangzila Bhutiani Vs M/s. Naurantanmal Ashok Kumar, Sri Sampatmal Buccha
Sikkim High Court · AIR 2013 Sikk 12
High Courts28 Jun 2012Allowed
Ashok Pokhrel Vs State of Sikkim
Sikkim High Court · (2012) 06 SIK CK 0002
High Courts29 May 2012
Srila Targain Vs District Collector, East Sikkim and Others
Sikkim High Court · AIR 2013 Sikk 5
High Courts22 May 2012Allowed
Mintu Singha Roy Vs Mrs. Tenzing Dolkar and Another
Sikkim High Court · (2012) CriLJ 3115
High Courts11 May 2012
M/s. Unicorn Industries Vs The Union of India and State of Sikkim
Sikkim High Court · (2013) 290 ELT 33
High Courts10 May 2012
Shiv Shankar Dhakal Vs Mukti Nath Adhikari
Sikkim High Court · AIR 2013 Sikk 7
High Courts04 May 2012Allowed
State of Sikkim Vs Santosh Kumar Bardewa and Others
Sikkim High Court · (2012) CriLJ 3360
High Courts03 May 2012Dismissed
State of Sikkim Vs Shri Sonam Wangdi Lepcha
Sikkim High Court · (2012) 05 SIK CK 0001
High Courts20 Apr 2012Allowed
State of Sikkim Vs Rakesh Rai @ Vishal Rai @ Purna Rai and Tenzing Tamang
Sikkim High Court · (2012) 04 SIK CK 0001
High Courts27 Mar 2012
Ashok Pokhrel Vs State of Sikkim
Sikkim High Court · (2012) CriLJ 2238 : (2013) 2 Crimes 270
High Courts16 Mar 2012Dismissed
Shri Jagat Prasad Thapa and Others Vs The State of Sikkim, Though the Secretary, Department of Personnel, A.R. and Training, Public Grievances, Career Option, Employment Skill Development and Chief Minister''s Self Employment Scheme Government of Sikkim, Gangtok, East Sikkim and Others
Sikkim High Court · (2012) 03 SIK CK 0002
High Courts15 Mar 2012Dismissed
Sital Enterprises, Jorethang Bazzar, P.O. and P.S. Jorethang, South Sikkim and Others Vs State of Sikkim and Bata India Limited
Sikkim High Court · (2012) 03 SIK CK 0007
High Courts15 Mar 2012Dismissed
Dil Hassan Ansari and Others Vs The State of Sikkim
Sikkim High Court · (2012) CriLJ 2076
High Courts12 Mar 2012
Shri Man Bahadur Subba Vs State of Sikkim
Sikkim High Court · (2012) CriLJ 2122