COURT ARCHIVE

Sikkim High Court judgments, 1975

2 judgments · page 1 of 1

High Courts10 Nov 1975

In Re: Maharaja of Sikkim

Sikkim High Court · (1975) 11 SIK CK 0001

High Courts06 Jun 1975

Sikkim High Court · (1975) CriLJ 1350

Criminal Procedure Code, 1973 (CrPC) — Section 147, 164, 207, 251, 254Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 342