High Courts11 Dec 2009Dismissed
Branch Manager, New India Assurance Co. Ltd. Vs Smt. Meena Devi and Others
Sikkim High Court · (2011) ACJ 1007 : AIR 2010 Sikk 37
COURT ARCHIVE
Sikkim High Court judgments, 2009
21 judgments · page 1 of 2
High Courts07 Dec 2009Allowed
Dharma Shamsher Basnet and Another Vs T.S. Chettri and Others
Sikkim High Court · AIR 2010 Sikk 32
High Courts01 Dec 2009Dismissed
Senior Branch, Manager, National Insurance Co. Ltd. Vs Smt. Namita Dixit and Others
Sikkim High Court · (2011) ACJ 600 : AIR 2010 Sikk 50
High Courts24 Nov 2009Allowed
Phuchung Bhutia Vs State of Sikkim and Others
Sikkim High Court · AIR 2010 Sikk 28
High Courts12 Nov 2009Dismissed
State of Sikkim Vs Jigmee Dorjee Bhutia
Sikkim High Court · (2010) CriLJ 1121
High Courts16 Sept 2009
Raju Chettri and Another Vs State of Sikkim
Sikkim High Court · (2010) CriLJ 411
High Courts10 Sept 2009Dismissed
Kunzig Shamar Rimpoche Vs Union of India (UOI) and Others
Sikkim High Court · AIR 2010 Sikk 60
High Courts09 Sept 2009Dismissed
Mrityunjay Kumar Vs The State of Sikkim
Sikkim High Court · (2010) CriLJ 44
High Courts02 Sept 2009Allowed
Panna Lal Gupta Vs State of Sikkim
Sikkim High Court · (2010) CriLJ 825 : (2010) 2 Crimes 274
High Courts28 Aug 2009
Sonam Palden Bhutia Vs The State of Sikkim and Others
Sikkim High Court · (2010) CriLJ 491 : (2010) 2 Crimes 278
High Courts27 Aug 2009Dismissed
Md. Nasiruddin Ansari Vs National Hydro-Electric Power Corporation and Others
Sikkim High Court · (2010) 125 FLR 1007 : (2010) 2 LLJ 273 : (2010) 3 SLR 14
High Courts30 Jul 2009
Sita Devi and Another Vs Shamsher Prasad Gupta and Others
Sikkim High Court · AIR 2010 Sikk 8
High Courts27 Jul 2009Dismissed
Durga Bahadur Rai and Others Vs Golman Rai and Others
Sikkim High Court · AIR 2010 Sikk 12
High Courts03 Jul 2009
Surendra Prasad Vs Niraj Thapa and Another
Sikkim High Court · (2009) CriLJ 4516 : (2010) 1 Crimes 839
High Courts05 Jun 2009Dismissed
State of Sikkim Vs Norbu Wangdi Bhutia
Sikkim High Court · (2009) CriLJ 3259
High Courts28 Apr 2009
Paljor Bhutia Vs State of Sikkim and Others
Sikkim High Court · AIR 2010 Sikk 1
High Courts22 Apr 2009Allowed
Suresh Subba Vs Udai Sarkar
Sikkim High Court · AIR 2009 Sikk 1 : (2010) 1 BC 167 : (2009) CriLJ 3925
High Courts08 Apr 2009
Karma Doma Gyatso alias Babila Kazi Vs Mrs. Kasang Choden and Others
Sikkim High Court · AIR 2009 Sikk 6