High Courts12 Dec 2013Allowed
Mr. Tara Rai Vs The State of Sikkim and Mr. Bijay Rai
Sikkim High Court · (2014) CriLJ 735
COURT ARCHIVE
Sikkim High Court judgments, 2013
36 judgments · page 1 of 2
High Courts06 Dec 2013Allowed
State of Sikkim Vs Genchen Bhutia
Sikkim High Court · (2014) CriLJ 1184
High Courts04 Dec 2013Disposed Off
M/s. Snowlion Automobile P. Ltd. Vs The Department of Commerce and Industries, Government of Sikkim
Sikkim High Court · (2013) 12 SIK CK 0003
High Courts02 Dec 2013Dismissed
Central Bureau of Investigation Vs Nirmal Pradhan
Sikkim High Court · (2014) CriLJ 924
High Courts19 Nov 2013Allowed
M/s. Golden Himal Investment (P) Ltd. Vs State of Sikkim
Sikkim High Court · (2013) 11 SIK CK 0002
High Courts14 Nov 2013Allowed
Shri Jash Hang Subba Vs State of Sikkim
Sikkim High Court · (2014) CriLJ 613 : (2014) 2 RCR(Criminal) 650
High Courts30 Oct 2013Allowed
Shri Man Bahadur Chettri Vs Shri Tenzing Chopel Bhutia and The Branch Manager, National Insurance Company Limited
Sikkim High Court · (2014) 1 ACC 894
High Courts28 Oct 2013Allowed
Shri Rajat Modak and Smt. Dipti Modak Vs The Branch Manager, Reliance General Insurance Company Limited, Shri Ram Bahadur Tamang and Shri Dhan Pati Sharma
Sikkim High Court · (2013) 10 SIK CK 0003
High Courts28 Oct 2013Dismissed
M/s. Uflex Limited Vs State of Sikkim and M/s. Holoflex Limited
Sikkim High Court · AIR 2014 Sikk 1 : (2014) 3 BC 224
High Courts24 Sept 2013
M/s. Future Gaming Solutions India Private Limited Vs Union of India, Commissioner of Service Tax, Superintendent of Central Excise and The State of Sikkim
Sikkim High Court · (2013) 200 ECR 145 : (2014) 67 VST 58
High Courts13 Sept 2013
Samten Tshering Bhutia Vs Passang Bhutia and Others
Sikkim High Court · (2014) CriLJ 149
High Courts11 Sept 2013Partly Allowed
Smt. Urbasi Rai, Miss Aashista Rai and Master Aryan Rai Vs The Branch Manager, National Insurance Company Ltd. and Smt. Nima Chezum Tamang
Sikkim High Court · (2013) 09 SIK CK 0001
High Courts09 Sept 2013Partly Allowed
Mani Raj Rai Vs State of Sikkim
Sikkim High Court · (2014) 1 CCR 187 : (2013) CriLJ 4581
High Courts29 Aug 2013Disposed Off
Mr. Thupten Kalden Bhutia and Ms. Dikeela Kalden Vs State of Sikkim and Others
Sikkim High Court · (2013) 08 SIK CK 0005
High Courts23 Aug 2013Allowed
The Branch Manager, The New India Assurance Company Ltd. Vs Smt. Nirlata Sharma, Shri Anil Sharma, Shri Amit Sharma and Shri Milan Pradhan
Sikkim High Court · (2013) 08 SIK CK 0001
High Courts20 Aug 2013
Smt. Anita Sunam, Ms. Alfa Sunam and Ms. Angel Sunam Vs Shri Hom Nath Timshina and The Branch Manager
Sikkim High Court · (2013) 08 SIK CK 0004
High Courts06 Aug 2013
Shri Umesh Agarwal, Shri Mudit Agarwal and Shri Sohil Agarwal Vs Shri Mahesh Agarwal, Shri Mihir Agarwal and Smt. Mridula Agarwal
Sikkim High Court · (2013) 08 SIK CK 0002
High Courts02 Aug 2013
The Branch Manager, National Insurance Company Limited Vs Master Suraj Subba and Smt. Suk Rani Subba
Sikkim High Court · (2014) 1 ACC 301 : AIR 2014 Sikk 7
High Courts29 Jul 2013
Sheela Foam Pvt. Ltd. Vs The State of Sikkim, Commissioner of Commercial Taxes, The Deputy Commissioner of Commercial Taxes and The Secretary, Law Department
Sikkim High Court · (2013) 65 VST 195
High Courts29 Jul 2013Allowed
Shri H.B. Rai Vs The State of Sikkim, The Secretary and Sikkim Manipal University
Sikkim High Court · (2014) LabIC 551