High Courts29 Jul 2013Allowed
Shri Furden Tshering Bhutia and Others Vs Smt. Payzee Bhutia (Sherpa) and Others
Sikkim High Court · (2013) 07 SIK CK 0001
COURT ARCHIVE
Sikkim High Court judgments, 2013
36 judgments · page 2 of 2
High Courts26 Jul 2013Disposed Off
Radhey Shyam Swami Vs Amrit Singhi and State of Sikkim
Sikkim High Court · (2013) 07 SIK CK 0007
High Courts15 Jul 2013Disposed Off
Nar Bahadur Khatiwada Vs State of Sikkim and Sub-Registrar/District Collector
Sikkim High Court · (2013) 07 SIK CK 0006
High Courts15 Jul 2013Allowed
Dhan Subba Vs State of Sikkim (Vigilance Department)
Sikkim High Court · (2013) 07 SIK CK 0003
High Courts15 Jul 2013Allowed
Union of India and Chief Engineer Vs Tirtharam Oberoi
Sikkim High Court · (2013) 07 SIK CK 0002
High Courts24 Jun 2013Dismissed
The Branch Manager, The New India Assurance Company Ltd. Vs Smt. Chandra Kala Tamang and Others
Sikkim High Court · (2013) 4 ACC 202
High Courts17 Jun 2013Dismissed
Deepak Pradhan Vs State of Sikkim
Sikkim High Court · (2013) CriLJ 4834
High Courts11 Jun 2013
Smt. Pabitra Chhetri @ Pabitra Maya Chhetri @ Pabitra Kumari Chettri @ Pabi Maya Chettri, Shri Amber Bahadur Chettri and Shri Madan Kumar Chettri Vs Shri Shiva Bahadur Dahal and Others
Sikkim High Court · (2013) 06 SIK CK 0003
High Courts04 Jun 2013
Eastern Institute for Integrated Learning in Management (EIILM) University, Col. (Retd.) Alok Bhandari, Mr. O.B. Vijayan and Vinod Dahiya Vs State of Sikkim, S.H.O. and Additional District Collector
Sikkim High Court · (2014) 1 CCR 148 : (2013) CriLJ 3496
High Courts03 Jun 2013Allowed
Mrs. Kusum Gurung Vs The State of Sikkim, The District Collector/District Magistrate (West), Ms. Sujata Subba and The Secretary
Sikkim High Court · (2013) 06 SIK CK 0001
High Courts13 May 2013Dismissed
Shri Kamal Prasad Giri Vs State of Sikkim
Sikkim High Court · (2013) 05 SIK CK 0003
High Courts10 May 2013
M/s. Summit Online Trade Solutions Private Limited, Mr. Naresh Mangal and Mr. Prem Kishore Parashar Vs Union of India, Commissioner of Service Tax, Superintendent of Central Excise and The State of Sikkim
Sikkim High Court · (2013) 05 SIK CK 0001
High Courts02 May 2013Dismissed
Smt. Rajala Devi, Shri Bijay Kumar Prasad, Shri Ajay Kumar Prasad and Shri Sanjay Kumar Prasad Vs Shri Tashi Tshering Bhutia
Sikkim High Court · (2013) 05 SIK CK 0002