High Courts12 Dec 2025Disposed Of
Dr. Azel Rai And Others Vs State Of Sikkim And Others
Sikkim High Court · (2025) 12 SIK CK 0033
COURT ARCHIVE
Sikkim High Court judgments, 2025
71 judgments · page 1 of 4
High Courts12 Dec 2025Disposed Of
Dr. Ruchita Bhujel Vs State Of Sikkim And Others
Sikkim High Court · (2025) 12 SIK CK 0032
High Courts12 Dec 2025Dismissed
M/s Satra Services And Solutions Pvt. Ltd. Vs.National Highways And Infrastructure Development Co. Ltd. (NHIDCL) And Others
Sikkim High Court · (2025) 12 SIK CK 0031
Code Of Civil Procedure, 1908 - Section 20(c), 141Constitution Of India, 1950 - Article 226, 226(2)
High Courts11 Dec 2025Disposed Of
Manager, HDFC ERGO General Insurance Co. Ltd. Vs Laxmi Sherpa & Ors
Sikkim High Court · (2025) 12 SIK CK 0020
Motor Vehicles Act, 1988 - Section 166, 171, 173, 177A, 184Indian Penal Code, 1860 - Section 279, 304A, 337, 338
High Courts10 Dec 2025Allowed
Sikkim State Cooperative Supply And Marketing Federation Limited Vs Deputy Commissioner Of Income-tax, Circle 3(2), Gangtok
Sikkim High Court · (2025) 12 SIK CK 0004
Income Tax Act, 1961 - Section 260A, 80P(2)(a)(i), 80P(2)(d), 80P(4)Sikkim Cooperative Societies Act, 1978 - Section 57, 58, 59, 60, 61, 62, 63, 64, 65, 66
High Courts08 Dec 2025Dismissed
Ambika Pradhan And Anr Vs Purna Kumar Pradhan @ P.K. Pradhan And Ors.
Sikkim High Court · (2025) 12 SIK CK 0216
High Courts05 Dec 2025
M/S Yuksom Breweries Limited Vs M/S Thomas Enterprises And Another
Sikkim High Court · (2025) 12 SIK CK 0055
Commercial Courts Act, 2015 - Section 12A
High Courts05 Dec 2025
Netra Kumar Pradhan And Others Vs District Collector And Others
Sikkim High Court · (2025) 12 SIK CK 0051
High Courts03 Dec 2025Disposed Of
Sandeep Gajmer @ Sandeep Gazmer Vs State Of Sikkim
Sikkim High Court · (2025) 12 SIK CK 0025
Indian Penal Code, 1860 - Section 376(1)
High Courts03 Dec 2025
Hill Brow Metallics & Construction Pvt. Ltd. Vs Ministry Of Defence And Others
Sikkim High Court · (2025) 12 SIK CK 0024
Indian Penal Code, 1860 - Section 420Specific Relief Act, 1963 - Section 41(ha)
High Courts01 Dec 2025Dismissed
Madan Gurung Vs State Of Sikkim
Sikkim High Court · (2025) 12 SIK CK 0052
Indian Penal Code, 1860 - Section 354, 376, 376(2)(f), 376(2)(n)Code Of Criminal Procedure, 1973 - Section 164, 228, 313, 377Protection Of Children From Sexual Offences Act, 2012 - Section 2(d), 5(l), 5(n), 6, 9(l), 9(n), 10
High Courts28 Nov 2025Dismissed
Bharat Sanchar Nigam Limited (Bsnl) And Others Vs Sashidhar Nepal
Sikkim High Court · (2025) 11 SIK CK 0067
High Courts28 Nov 2025Disposed Of
Deewas Rai And Another Vs State Of Sikkim
Sikkim High Court · (2025) 11 SIK CK 0032
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 324, 498A, 506Code Of Criminal Procedure, 1973 - Section 482
High Courts28 Nov 2025Allowed
Til Bahadur Pradhan And Others Vs State Of Sikkim
Sikkim High Court · (2025) 11 SIK CK 0797
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 - Section 482
High Courts21 Nov 2025
Branch Manager, Shriram General Insurance Company Ltd Vs Sabina Thapa Alias Sabina Tamang & Ors
Sikkim High Court · (2025) 11 SIK CK 0038
High Courts17 Nov 2025
Dr. Azel Rai & Ors Vs State Of Sikkim & Ors
Sikkim High Court · (2025) 11 SIK CK 0432
Rule Of Procedure And Conduct Of Business Of The Sikkim Public Service Commission - Rule 22, 40, 41(1), 41(2)
High Courts14 Nov 2025
Divisional Manager, National Insurance Company Ltd. Vs Pema Tamang & Ors
Sikkim High Court · (2025) 11 SIK CK 0100
High Courts14 Nov 2025
Gagan Rai And Another Vs State Bank Of Sikkim And Another
Sikkim High Court · (2025) 11 SIK CK 0099
High Courts14 Nov 2025Disposed Of
Hotel Green Residency LLP Vs Assistant Commissioner Of Central Good And Services Tax And Central Excise, Gangtok Division And Others
Sikkim High Court · (2025) 11 SIK CK 0043
High Courts13 Nov 2025Disposed Of
TT Energy Private Limited Vs Principal Chief Engineer Cum Secretary, Energy And Power Department, Government Of Sikkim & Anr
Sikkim High Court · (2025) 11 SIK CK 0026