High Courts07 Mar 2025
Branch Manager, HDFC ERGO General Insurance Company Limited Vs Dhan Kumari Rai And Others
Sikkim High Court · (2025) 03 SIK CK 0704
Motor Vehicles Act, 1988 &mash; Section 173(1)
COURT ARCHIVE
Sikkim High Court judgments, 2025
71 judgments · page 4 of 4
High Courts07 Mar 2025
Branch Manager, HDFC ERGO General Insurance Company Limited Vs Shanti Rai And Others
Sikkim High Court · (2025) 03 SIK CK 0701
Motor Vehicles Act, 1988 &mash; Section 173(1)
High Courts07 Mar 2025
Branch Manager, HDFC ERGO General Insurance Company Limited Vs Deo Kumari Rai And Others
Sikkim High Court · (2025) 03 SIK CK 0700
Motor Vehicles Act, 1988 &mash; Section 173(1)
High Courts07 Mar 2025
Purna Bahadur Basnett Vs District Collector, Namchi District & Ors
Sikkim High Court · (2025) 03 SIK CK 0699
High Courts07 Mar 2025
Churamani Basnett Vs District Collector, Namchi Districts & Ors
Sikkim High Court · (2025) 03 SIK CK 0698
High Courts04 Mar 2025Dismissed
Dr. Doma T. Bhutia Vs Union Of India & Another
Sikkim High Court · (2025) 03 SIK CK 0692
Income Tax Act, 1961 - Section 10(26AAA)Constitution Of India, 1950 - Article 32, 371F, 371F(k)
High Courts26 Feb 2025Disposed Of
Milan Tamang Vs Doma Tamang And Others
Sikkim High Court · (2025) 02 SIK CK 0954
High Courts24 Feb 2025Disposed Of
State Of Sikkim Vs Bedu Prasad Tewari
Sikkim High Court · (2025) 02 SIK CK 0952
High Courts24 Feb 2025Disposed Of
Divisional Manager, National Insurance Company Limited And Another Vs Dhanesh Gupta Alias Dhanesh Kumar Gupta And Another
Sikkim High Court · (2025) 02 SIK CK 0951
Motor Vehicles Act, 1988 &mash; Section 173(1)
High Courts20 Feb 2025Allowed
Branch Manager, Shriram General Insurance Company Limited Vs Dil Maya Rai And Others
Sikkim High Court · (2025) 02 SIK CK 0950